Tribunals and Commissions06 Dec 1940
Lachmeshwar Prasad Shukul and others Vs Keshwar Lal Chaudhuri and others
Federal Court · (1940) 12 FED CK 0001
COURT ARCHIVE
Federal Court judgments
80 judgments · page 4 of 4
Tribunals and Commissions14 Oct 1940
Raja Prithwi Chand Lal Choudhury Vs Sukhraj Rai and Ors.
Federal Court · AIR 1941 FC 1
Tribunals and Commissions18 Mar 1940
Raja Prithwi Chand Lall Choudhry Vs Sukhraj Rai and Ors.
Federal Court · AIR 1940 FC 25
Tribunals and Commissions18 Mar 1940
Birendra Prasad Sukul and Ors. Vs Surendra Prasad Sukul and Ors.
Federal Court · AIR 1940 FC 19
Tribunals and Commissions18 Mar 1940
Subhanand Chowdhary and Anr. Vs Apurba Krishna Mitra and Anr.
Federal Court · AIR 1940 FC 7
Tribunals and Commissions18 Mar 1940
Surendra Prasad Narain Singh Vs Sri Gajadhar Prasad Sahu Trust Estate and Ors.
Federal Court · AIR 1940 FC 10
Tribunals and Commissions18 Mar 1940
Jaigobind Singh and Ors. Vs Lachmi Narain Ram and Ors.
Federal Court · AIR 1940 FC 20
Tribunals and Commissions05 Mar 1940
Lachmeshwar Prasad Shukul and Ors. Vs Girdhari Lal Chauduri and Ors.
Federal Court · AIR 1940 FC 26
Tribunals and Commissions06 Nov 1939
Rani Brij Raj Kumari Vs Subh Karan Das
Federal Court · AIR 1940 FC 5
Tribunals and Commissions06 Nov 1939
Kishori Lal Vs Governor in Council
Federal Court · AIR 1940 FC 4
Tribunals and Commissions12 Oct 1939
Jagdish Jha and Others Vs Aman Khan
Federal Court · (1939) 10 FED CK 0002
Tribunals and Commissions09 Oct 1939
Ramnandan Prasad Narain Singh and Anr. Vs Goshwami Madhwanand Ramji
Federal Court · AIR 1940 FC 1
Tribunals and Commissions11 May 1939
Shyamakant Lal Vs Rambhajan Singh and Ors.
Federal Court · AIR 1939 FC 74
Tribunals and Commissions23 Mar 1939
United Provinces Vs Governor General in Council
Federal Court · AIR 1939 FC 58
Tribunals and Commissions12 Dec 1938
Lakhpatram Vs Beharilal Misir and others
Federal Court · AIR 1938 FC 42
Tribunals and Commissions02 Dec 1938
In Re: The Central Provinces and Berar Sales of Motor Spirit and Lubricants Taxation Act, 1938
Federal Court · AIR 1939 FC 1
Tribunals and Commissions11 Oct 1938
Pashupati Bharti Vs Secretary of State and Anr.
Federal Court · AIR 1938 FC 1