Tribunals and CommissionsFull Bench(1940) 03 FED CK 0004

Subhanand Chowdhary and Anr. vs Apurba Krishna Mitra and Anr.

Federal Court · Decided on 18 March 1940 · Citation: AIR 1940 FC 7

HON’BLE JUDGES
Justice Maurice Gwyer,Justice Shah Sulaiman,Justice Srinivasa Varadhachariar

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Judgment

1 paragraphs · 23 words

Spens, C.J.—In our judgment substantial questions of law are involved in these cases. We grant leave to appeal to His Majesty in Council.