Tribunals and Commissions06 Mar 1944
Maharani Gurucharan Kaur of Nabha and Anr. Vs Province of Madras and Ors.
Federal Court · AIR 1944 FC 41
COURT ARCHIVE
Federal Court judgments
80 judgments · page 2 of 4
Tribunals and Commissions17 Feb 1944
R. Subbaroyan and Ors. Vs Emperor
Federal Court · AIR 1944 FC 39
Tribunals and Commissions17 Feb 1944
T.V. Narasinga Rao and Anr. Vs Vysyaraju Surayya Raju and Anr.
Federal Court · AIR 1944 FC 31
Tribunals and Commissions07 Feb 1944
Thakur Raghubar Singh and Ors. Vs Emperor
Federal Court · AIR 1944 FC 25
Tribunals and Commissions08 Dec 1943
Bank of Commerce Ltd. Vs Amulya Krishna Basu Roy Chowdhury
Federal Court · AIR 1944 FC 18
Tribunals and Commissions02 Nov 1943
Thakur Jagannath Baksh Singh Vs United Provinces
Federal Court · AIR 1944 FC 23
Tribunals and Commissions31 Aug 1943
Emperor Vs Sibnath Banerjee and Ors.
Federal Court · AIR 1943 FC 75
Tribunals and Commissions04 Jun 1943
Emperor Vs Benoari Lall Sarma and Ors.
Federal Court · AIR 1943 FC 36
Tribunals and Commissions22 Apr 1943
Thakur Jagannath Baksh Singh Vs United Provinces
Federal Court · AIR 1943 FC 29
Tribunals and Commissions19 Apr 1943
Venugopala Reddiar and Anr. Vs Krishnaswami Reddiar alias Raja Chidambara Reddiar and Anr.
Federal Court · AIR 1943 FC 24
Tribunals and Commissions15 Apr 1943
Hulas Narain Singh Vs Deen Mohammad Mian and Ors.
Federal Court · AIR 1944 FC 24(1)
Tribunals and Commissions26 Mar 1943
In Re: Lands and Buildings Situate in A Chief Commissioner''s Province; In Re: Governor-General Under Section 213, Government of India Act, 1935
Federal Court · AIR 1943 FC 13
Tribunals and Commissions23 Mar 1943
Afzalur Rahman and Ors. Vs Emperor
Federal Court · AIR 1943 FC 18