Tribunals and Commissions06 Oct 2026Disposed Of
Pranay Sinha Vs Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0330
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 1 of 560
Tribunals and Commissions05 Oct 2026Disposed Of
Smt. Poonam Vind & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0331
Tribunals and Commissions05 Oct 2026Dismissed
Giridhari Mahto & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0201
Administrative Tribunal Act, 1985-Section 19Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Constitution of India-Articles 14, 16
Tribunals and Commissions01 Oct 2026Dismissed
Gunjan Kumar Dinu Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0225
Tribunals and Commissions01 Oct 2026Disposed Of
Devendra Prasad Singh Vs Sri Jitendra Gupta & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0224
Administrative Tribunals Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Kunal Kumar Vs M.U.Abdali & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0223
Administrative Tribunals Act-Section 27Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Devendra Prasad Singh Vs Sri Jitendra Gupta & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0222
Administrative Tribunals Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Manish Kumar Vs M.U. Abdali & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0221
Administrative Tribunals Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Nikhil Kumar Vs M.U.Abdali & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0220
Administrative Tribunals Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Dr Rakesh Kumar Vs Sri Apurva Chandra & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0219
Administrative Tribunals Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Rahul Kumar Vs M.U.Abdali & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0218
Administrative Tribunals, Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Sadanand Kumar Vs Mr. M.U.Abdali & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0217
Administrative Tribunals Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Nikhil Kumar Vs M.U.Abdali & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0216
Administrative Tribunals Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Disposed Of
Ramesh Kumar Thakur Vs M.U.Abdali & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0215
Administrative Tribunals Act-Section 27, 14Contempt of Courts (CAT) Rules, 1992-Rule 6CAT (Procedure) Rules, 1987-Rule 24
Tribunals and Commissions01 Oct 2026Dismissed
Abdul MajidWani Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · 2024 INSC 200
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956-Rule 27Jammu and Kashmir Civil Servants (Removal of Doubts and Declaration of Rights) Ordinance, 1956-Section 3(1)
Tribunals and Commissions01 Oct 2026Disposed Of
Anil Kumar Sinha Vs The Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0204
BSNL Conduct, Discipline And Appeal Rules, 2006-Rule 30(5)(d) & (e)
Tribunals and Commissions01 Oct 2026Disposed Of
Priyesh Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0203
Constitution of India-Article 311(2)Department of Posts, Gramin Dak Sevaks (Conduct and Engagement) Rules, 2011-Rule 4(3), 6(b), Note below Rule 6(b), 8, 8(2), Note below Rule 8(2)
Tribunals and Commissions01 Oct 2026Dismissed
Shivnath Ram Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0202
Tribunals and Commissions01 Oct 2026
V.V. John Vs Superintendent of Post Offices & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0002
CCS (Pension) Rules, 1972Right to Information Act
Tribunals and Commissions30 Sept 2026
Tufail Ahmad Wani & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6890
Jammu and Kashmir Appointment to Class IV (Special Recruitment) Rules, 2020