Tribunals and Commissions20 Dec 2019
Vikramjit Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0816
CCS (CCA) Rules, 1965
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 1 of 68
Tribunals and Commissions20 Dec 2019Disposed Of
Vikramjit Singh Vs Govt. Of NCT of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0036
Tribunals and Commissions20 Dec 2019Disposed Of
Bhagwan Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0035
Tribunals and Commissions18 Dec 2019
Dr. Venkateswaran V. Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0789
Food Safety and Standards Act, 2006-Section 90CCS (Redeployment of Surplus Staff) Rules, 1990-Rule 6(4)(a), 6(4) (a)All India Radio (Class III Posts) Recruitment Rules, 1964
Tribunals and Commissions18 Dec 2019Dismissed
Rohit Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0817
Tribunals and Commissions18 Dec 2019Dismissed
Rohit Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0034
Tribunals and Commissions18 Dec 2019Dismissed
Dr. Venkateswaran V. Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0025
Food Safety And Standards Act, 2006 — Section 90Central Civil Services (Redeployment Of Surplus Staff) Rules, 1990 — Rule 6(4)(a)
Tribunals and Commissions17 Dec 2019
Girish Chander & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0787
Tribunals and Commissions17 Dec 2019
Deepak Katara Vs The Secretary & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0785
Tribunals and Commissions17 Dec 2019Dismissed
Deepak Katara Vs Secretary, Ministry Of Health And Family Welfare And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0028
Tribunals and Commissions17 Dec 2019Dismissed
Girish Chander And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0027
Tribunals and Commissions16 Dec 2019
Kumar Vishal Vs Navodaya Vidyalaya Samiti
Central Administrative Tribunal · (2019) 12 CAT CK 0794
Right to Information Act, 2005
Tribunals and Commissions16 Dec 2019Disposed Of
Kumar Vishal Vs Navodaya Vidyalaya Samiti
Central Administrative Tribunal · (2019) 12 CAT CK 0018
Tribunals and Commissions13 Dec 2019
Rajbir Singh Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0805
Delhi Police (Punishment & Appeal) Rules, 1980Delhi Police At, 1978-Section 21C.C.S conduct Rules, 1964
Tribunals and Commissions13 Dec 2019
The Secretary, Ministry Of Finance, Department Of Revenue & Ors. Vs Sanjeev Kumar Meena & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0801
CPC-Section 114, Order XLVII Rule (1), 47 Rule 1Administrative Tribunal Act-Section 22(3), 22(3)(a) to (i), 22(3)(f), 22(2)(f)
Tribunals and Commissions13 Dec 2019
Constable Attar Singh Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0800
IPC-Sections 323, 325, 34Delhi Police (Punishment and Appeal) Rules 1980Constitution of India-Article 226/227
Tribunals and Commissions13 Dec 2019
Paramjit Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0798
Right to Information (RTI) ActFundamental Rules-Rule 22
Tribunals and Commissions13 Dec 2019
Varsha Sirohi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0796
Tribunals and Commissions13 Dec 2019
Karan Pal Singh & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0793
Indian Railway Establishment Manual (IREM)-Rules 1309, 1301 and 1304 (2)
Tribunals and Commissions13 Dec 2019
Jai Prakash Vats Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0791