Tribunals and Commissions28 Dec 2018Allowed
Balbir Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0159
Central Civil Services Pension Rules, 1972 — Rule 49
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 1 of 114
Tribunals and Commissions28 Dec 2018Disposed Off
Krishna Devi And Ors Vs Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0157
Constitution Of India, 1950 — Article 21
Tribunals and Commissions28 Dec 2018Allowed
Sunder Singh Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0139
Tribunals and Commissions28 Dec 2018Allowed
Kiran Pal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0135
Constitution Of India, 1950 — Article 21
Tribunals and Commissions28 Dec 2018Partly Allowed
Ganesh Kumar Jain Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0132
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
Tribunals and Commissions28 Dec 2018Disposed Off
Satish Kumar Verma & Ors Vs Bharat Sanchar Nigam Limited & Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0016
Tribunals and Commissions24 Dec 2018Dismissed
Jagdish Vs Union Of India Through And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0144
Tribunals and Commissions24 Dec 2018Allowed
Anjali Puri Vs Ministry Of Railways Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0124
Tribunals and Commissions24 Dec 2018Dismissed
Nitu Pandey Vs GNCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0058
Tribunals and Commissions24 Dec 2018Dismissed
Raj Rani Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0056
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions24 Dec 2018Disposed Off
Narender Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0040
Tribunals and Commissions24 Dec 2018
Jatinder Kumar & Anr Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0017
Tribunals and Commissions24 Dec 2018
Narinder Pal Singh Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0015
Tribunals and Commissions21 Dec 2018Dismissed
Babu Lal Vs Commissioner, South Delhi Municipal Corporation And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0162
Administrative Tribunals Act, 1985 — Section 19, 20(2)(a), 20(2)(b), 21, 21(1), 21(3)Constitution Of India, 1950 — Article 32, 226
Tribunals and Commissions21 Dec 2018Disposed Off
Rama Kant Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0140
Tribunals and Commissions21 Dec 2018Dismissed
Sanjeev Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0127
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Gramin Dak Sevak ( Conduct And Employment ) Rules, 2001 — Rule 10
Tribunals and Commissions21 Dec 2018Disposed Off
Dr. Rama Kant Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0123
Tribunals and Commissions21 Dec 2018Dismissed
Dhirinder Singh And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0065
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 167(2), Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions21 Dec 2018Disposed Off
Ram Kishan Vs Secretary
Central Administrative Tribunal · (2018) 12 CAT CK 0062
Tribunals and Commissions21 Dec 2018Dismissed
P.K. Sarin Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0018
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Administrative Tribunals Act, 1985 — Section 22(3)(f)