Tribunals and Commissions19 Dec 2018Dismissed
Babu Ram Manuwal And Anr. Vs Vishwas Mehta And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0129
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 3 of 114
Tribunals and Commissions19 Dec 2018Dismissed
Gyan Singh Kushwah Vs Delhi Subordinate Services Selection Board And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0125
Tribunals and Commissions19 Dec 2018Disposed Off
Rakesh Kumar Sharma Vs New Delhi Municipal Corporation Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0067
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)New Delhi Municipal Council Act 1994 — Section 39(2)Indian Penal Code, 1860 — Section 120B, 420
Tribunals and Commissions19 Dec 2018Disposed Off
Rajiv Yadav Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0066
Tribunals and Commissions19 Dec 2018Dismissed
V. Somaiah Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0061
Tribunals and Commissions19 Dec 2018Dismissed
Mandeep Singh Bhatia Vs Union Of India Through And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0060
Administrative Tribunals Act, 1985 — Section 19Railway Services (Conduct) Rules, 1966 — Rule 3.1(ii)
Tribunals and Commissions19 Dec 2018Allowed
Sunil Kumar Mehra Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 12 CAT CK 0059
Tribunals and Commissions19 Dec 2018Allowed
Mohd. Ahmed Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Dec 2018
B.S. Madhav Rao And Ors. Vs Union Of India And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0152
Punjab Medical College Education Service (Class-I) Rules, 1978 — Rule 3, 4, 9, 9(1), 9(i)(d)Constitution Of India, 1950 — Article 14, 16, 16(1), 16(4), 309
Tribunals and Commissions18 Dec 2018Dismissed
Birendra Kumar And Ors Vs Union Of India And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0151
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Dec 2018Disposed Off
All Indian Naval Draughtsman Association And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0141
Administrative Tribunals Act, 1985 — Section 21, 22(2)Constitution Of India, 1950 — Article 309
Tribunals and Commissions18 Dec 2018Dismissed
Prashant Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0134
Delhi Police (Appointment And Recruitment) Rules, 1980 — Rule 7, 27AConstitution Of India, 1950 — Article 14, 16, 309
Tribunals and Commissions18 Dec 2018Dismissed
Balbir Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0063
Tribunals and Commissions18 Dec 2018Dismissed
Gagan Parsad Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0043
Tribunals and Commissions18 Dec 2018Disposed off
Abdur Rahman Aged 44 years Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 384, 504, 506
Tribunals and Commissions18 Dec 2018Dismissed
Smt Vijayamathengee Iyer Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Dec 2018Allowed
Illyas Ahmad Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0001
Gramin Dak Sevak (Conduct and Engagement) Rules, 2011 — Rule 4(3)(C), 4(3), 8
Tribunals and Commissions17 Dec 2018Dismissed
Sonia Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0155
Tribunals and Commissions17 Dec 2018Allowed
Ashok Singh Rana Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2018) 12 CAT CK 0147
Administrative Tribunals Act, 1985 — Section 21Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions17 Dec 2018Allowed
Alka Chauhan And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0143