Tribunals and Commissions29 Dec 2020
Dr. Sonali Badhe Vs The Directorate Of Enforcement & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0734
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,671 judgments · page 1 of 84
Tribunals and Commissions29 Dec 2020
Rajesh Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0729
Recruitment Rules of CDAC-Rule 4.10
Tribunals and Commissions29 Dec 2020Dismissed
Dr. Sonali Badhe Vs Directorate Of Enforcement & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0087
Tribunals and Commissions29 Dec 2020Disposed Of
Rajesh Kumar Srivastava Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0086
Tribunals and Commissions24 Dec 2020
Anita @ Anshika Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0694
Tribunals and Commissions24 Dec 2020
Mahesh Chand Bhardwaj Vs GNCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0752
Tribunals and Commissions24 Dec 2020
ASI (Exe.) Bachchu Singh Vs GNCT Of Delhi Through Commissioner Of Police (Delhi Police) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0742
Tribunals and Commissions24 Dec 2020
ASI (Exe.) Ombir Singh Vs GNCT of Delhi & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0741
Tribunals and Commissions24 Dec 2020
Dalbeer Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0739
Tribunals and Commissions24 Dec 2020
Kadu Ram Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0731
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Dec 2020
Mahendra Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0725
Tribunals and Commissions24 Dec 2020
Jaswant Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0720
Tribunals and Commissions24 Dec 2020
Deepak Khatri Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0719
Tribunals and Commissions24 Dec 2020
Yogesh Mahajan Vs Director, All India Institute Of Medical Sciences (AIIMS) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0709
Tribunals and Commissions24 Dec 2020Dismissed
Yogesh Mahajan Vs Director, All India Institute Of Medical Sciences (AIIMS)
Central Administrative Tribunal · (2020) 12 CAT CK 0099
Tribunals and Commissions24 Dec 2020Disposed Of
Kadu Ram Meena Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0085
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Dec 2020Disposed Of
Anita @ Anshika Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0084
Tribunals and Commissions24 Dec 2020Disposed Of
ASI (Exe.) Bachchu Singh Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0068
Tribunals and Commissions24 Dec 2020Disposed Of
Mahendra Kumar Meena Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0067
Tribunals and Commissions24 Dec 2020Disposed Of
ASI (Exe.) Mahesh Chand Bhardwaj Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0066