Tribunals and Commissions03 Jan 2020Dismissed/Disposed Of
Om Prakash Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0004
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 84 of 84
Tribunals and Commissions03 Jan 2020Dismissed
Ravi Kumar Srivastava And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0003
Tribunals and Commissions03 Jan 2020Dismissed
Ashish Kumar Thakur And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0002
Tribunals and Commissions03 Jan 2020Partly Allowed
Narendra Kumar Jain Vs Union of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions02 Jan 2020
Tulsi Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1126
CAT (Procedure) Rules, 1987-Rule 15
Tribunals and Commissions02 Jan 2020
Sonia Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1120
Tribunals and Commissions02 Jan 2020
Krisha Pal Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1119
Tribunals and Commissions02 Jan 2020
Om Singh Vs The Chairman-cum-MD, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1117
Tribunals and Commissions02 Jan 2020Partly Allowed
Om Singh Vs Chairman Cum MD And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0016
Tribunals and Commissions02 Jan 2020Dismissed
Krisha Pal Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0008
Tribunals and Commissions02 Jan 2020Dismissed
Sonia Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0006
Tribunals and Commissions02 Jan 2020Dismissed
Tulsi Ram Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0005
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15