COURT ARCHIVE

Central Administrative Tribunal judgments, 2011

2 judgments · page 1 of 1

Tribunals and Commissions15 Mar 2011

Mukesh Kumar Meena Vs Union Of India & Ors.

Central Administrative Tribunal · (2011) 03 CAT CK 0851

Constitution of India-Article 226, 226(2)Administrative Tribunals Act, 1985-Section 19, 19(1), 19(i), 25Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6

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Tribunals and Commissions15 Mar 2011Dismissed

Mukesh Kumar Meena Vs Union Of India And Ors

Central Administrative Tribunal · (2011) 03 CAT CK 0001

Administrative Tribunals Act, 1985 — Section 19, 19(i)Civil Procedure Code, 1908 — Section 20Rajasthan Urban Improvement Act, 1959 — Section 52(2)

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