Tribunals and Commissions27 Dec 2023
Mohammad Shafi Vs U.T of J&K & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3608
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 1 of 50
Tribunals and Commissions27 Dec 2023
Dr. Khalid Abbass Vs U.T of J&K & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3609
Tribunals and Commissions27 Dec 2023
Sri Rajalaxman Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3610
Administrative Tribunals Act, 1985-Section 19Recruitment Rules of MTS, 2010
Tribunals and Commissions27 Dec 2023Disposed Of
Dr. Khalid Abbass Vs U.T Of J&K Through Commissioner Secretary To Govt., Health & Medical Education Department, Civil Secretariat, Srinagar/Jammu � 190001 & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0030
Tribunals and Commissions27 Dec 2023Disposed Of
Mohammad Shafi Vs U.T Of J&K Through Commissioner Secretary To Govt., Home Department, Civil Secretariat, Srinagar/Jammu � 190001 & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0029
Tribunals and Commissions26 Dec 2023
Mrs. Pariyanka Negi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3611
Tribunals and Commissions26 Dec 2023Disposed Of
Pariyanka Negi Vs Union Of India (Through Secretary), Ministry Of Defence, South Block, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0025
Tribunals and Commissions22 Dec 2023
Naresh Chandra Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3612
Administrative Tribunals Act, 1985-Section 19CPC-Order-2 Rule-2
Tribunals and Commissions22 Dec 2023
Sarvajeet Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3613
Tribunals and Commissions22 Dec 2023
Ankur Mishra & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3614
Tribunals and Commissions22 Dec 2023Partly Allowed
Naresh Chandra Srivastava Vs Union Of India Through General Manager, North Central Railway, Allahabad & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19Code Of Civil Procedure, 1908 — Order 2 Rule 2
Tribunals and Commissions22 Dec 2023Dismissed
Sarvajeet Singh, Son Of Jaddu Singh Vs Union Of India, Ministry Of Textile, Udyog Bhawan, New Delhi, 110001 Through Its Secretary & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0026
Tribunals and Commissions20 Dec 2023
Subhash Chandra Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3622
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions20 Dec 2023
Chandra Bali Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3568
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions20 Dec 2023
Shailesh Kumar Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3569
Administrative Tribunals Act, 1985-Section 19Central Secretariat Official Language Service (Group-A and Group-B) RulesConstitution of India-Articles 14 & 16
Tribunals and Commissions20 Dec 2023
Jayapreetha P. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3570
Gramin Dak Sevaks (Conduct & Engagement) Rules, 2020-Rule 3-B, sub Rule II(ii)Kerala Official Language (Legislation) Act, 1969GSR No. 899(E) dated 20th September, 2018-Clause 7(ii)
Tribunals and Commissions20 Dec 2023Allowed
Jayapreetha P., D/O. Palani Vs Union Of India, Represented By The Secretary To The Government Of India, Ministry Of Communications, (Department Of Posts), Sansad Marg, New Delhi � 110001
Central Administrative Tribunal · (2023) 12 CAT CK 0024
Gramin Dak Sevaks (Conduct & Engagement) Rules, 2020 — Rule 3B II(ii)
Tribunals and Commissions20 Dec 2023Allowed
Chandra Bali Sharma Vs Union Of India Through General Manager, East Central Railway, Mugalsarai. & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Dec 2023Dismissed
Shailesh Kumar Singh Vs Union Of India Through Secretary, Department Of Personnel & Training, North Block, New Delhi & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Dec 2023
Kunhammed K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3571