Tribunals and Commissions18 Dec 2023
M.M. Ramachandran Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3572
CS(MA) Rules
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 2 of 50
Tribunals and Commissions18 Dec 2023
Shiv Shanker Sachan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3573
CCS (CCA) Rules, 1965-Rule 16
Tribunals and Commissions18 Dec 2023
Raj Bhallabh Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3574
Tribunals and Commissions18 Dec 2023
Manmohan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3575
Tribunals and Commissions18 Dec 2023
Ravi Kumar Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3576
Tribunals and Commissions18 Dec 2023Disposed Of
M.M. Ramachandran Vs Union Of India, Represented By Secretary To Government Department Of Health & Family Welfare Ministry Of Health & Family Welfare New Delhi � 110001 & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0021
Tribunals and Commissions18 Dec 2023Dismissed
Kunhammed K., S/O Kunhimohammed Vs Union Of India Represented By The Secretary To Government Of India, Ministry Of Youth Affairs And Sports Department Of Youth Affairs, Shastri Bhavan New Delhi-110001
Central Administrative Tribunal · (2023) 12 CAT CK 0020
Tribunals and Commissions18 Dec 2023Disposed Of
Shiv Shanker Sachan Vs Union of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0016
Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions15 Dec 2023
Munindra Nath Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3581
Tribunals and Commissions15 Dec 2023
Satish Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3582
Administrative Tribunal Act-Section 19
Tribunals and Commissions15 Dec 2023
Vijay Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3583
Tribunals and Commissions15 Dec 2023
Smt Sandhya Solanki Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3584
Tribunals and Commissions15 Dec 2023
Smt Neha Shahi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3585
Tribunals and Commissions15 Dec 2023
P.K. Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3586
Tribunals and Commissions15 Dec 2023
Gulab Chand Ram @ Gulab Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3587
Tribunals and Commissions15 Dec 2023Disposed Of
Satish Chandra Vs Union Of India Through Secretary, Ministry Of Finance, Department Of Revenue, New Delhi. And Others
Central Administrative Tribunal · (2023) 12 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Dec 2023Dismissed
Munindra Nath Rai, S/o Late Shiv Kumar Rai Vs Union Of India, Through The General Manager, Northern Railway, Head Quarter, Baroda House, New Delhi-1 & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0012
Tribunals and Commissions14 Dec 2023
Akram Abdullah Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3589
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Dec 2023
Satendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3590
Tribunals and Commissions14 Dec 2023Allowed
Akram Abdullah Vs Union Of India, Through The General Manager, North Central Railway, Prayagraj. & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19