Tribunals and Commissions20 Nov 2023
Suresh Chandra Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2926
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 4 of 50
Tribunals and Commissions20 Nov 2023Dismissed
Om Prakash Rai Vs Commissioner, Kendriya Vidyalaya Sangathan, (HQ), 18, Industrial Area, Shahidjeet Singh Marg, New Delhi. & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0026
Tribunals and Commissions20 Nov 2023Allowed
Khem Singh Vs Union Of India Through The Secretary Ministry Of Defence New Delhi. & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0025
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions20 Nov 2023Dismissed
Rudra Singh Kunwar Vs Union Of India Through Secretary, Postal Department Government Of India New Delhi & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Nov 2023Partly Allowed
Smt. Sandhya Soni Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2927
Railway Services (Pension) Rules, 1993-Rule 65(1), 65Railway Servant (D&A) Rules, 1968Pension Rules, 1972-Rule 41
Tribunals and Commissions17 Nov 2023
Ramesh Chandra Dwivedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2928
Tribunals and Commissions17 Nov 2023
Dr. Hem Raj Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2929
Tribunals and Commissions17 Nov 2023Disposed Of
Sandhya Soni Vs Union Of India through the General Manager, North Central Railway, Allahabad & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0022
Central Civil Services (Pension) Rules, 1972 — Rule 41Railway Service (Pension) Rules, 1993 — Rule 61, 65, 65(1)
Tribunals and Commissions16 Nov 2023
Dulal Das & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2930
Administrative Tribunals Act, 1985-Section 19Railway Protection Force Act, 1957-Section 10
Tribunals and Commissions16 Nov 2023
Sheela T.I. Vs The Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2931
Education Code of Kendriya Vidayalaya Sangathan-Article 81(D)(1)CAT Rules
Tribunals and Commissions16 Nov 2023
Ram Naresh Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2932
Tribunals and Commissions16 Nov 2023Disposed Of
Ram Naresh Mishra Vs Union Of India Through The General Manager, Northern Railway, Baroda House, New Delhi & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0021
Tribunals and Commissions16 Nov 2023Dismissed
Dulal Das, Son Of Lakshmi Narayan & Ors Vs Union Of India, Service Through The Secretary, Ministry Of Railways, Having Its Office At Federation Of Railway Officer�s Association Office, 256-A, Rail Bhavan, Raisina Road, New Delhi110001 & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19Railway Protection Force Act, 1957 — Section 10
Tribunals and Commissions16 Nov 2023Allowed
Sheela T.I Vs Commissioner, Kendriya Vidyalaya Sangathan, No. 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi � 110016 & Others
Central Administrative Tribunal · (2023) 11 CAT CK 0015
Tribunals and Commissions15 Nov 2023
Vinitha P Vs The Chief Post Master General & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2933
Central Civil Services (Recognition of Service Associations) Rules, 1993Right to Information Act
Tribunals and Commissions15 Nov 2023
Shashikant Patel Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2934
Tribunals and Commissions15 Nov 2023Dismissed
Vinitha P Vs Chief Post Master General, Kerala Circle Office Of The Chief Postmaster General PMG Junction Thiruvanathapuram - 695033 & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0016
Tribunals and Commissions14 Nov 2023
Dr Biju Jacob Vs The Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2935
Constitution of India-Articles 14, 16, 21Kerala Police Act-Section 97
Tribunals and Commissions14 Nov 2023
M.G Chandrasekharan Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2936
Tribunals and Commissions14 Nov 2023
A.C. Naderkoya Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2937
F.R.-Rule 22(1)(a)(1)