A.C. Naderkoya vs Union Of India & Ors.

When taken up, learned counsel for the applicant submits that the applicant is not interested in pursuing the Original Application.

Recording the above submission, the Original Application is dismissed.

Annexure A1- A true copy of Order dated 06.01.2011 in O.A No.636/2008

Annexure A2- A true copy of Interim Order dated 31.01.2012 in O.P(CAT) No.321/2012

Annexure A3- A true copy of Order F.No.36/27/2008-Edn./302 dated 7.2.2012

Annexure A4- A true copy of Office Order F.No.1/60/2004-GHSA(1) dated 09.02.2012 issued by the 4^th respondent

Annexure A5- A true copy of the Letter No.F5-180/86-U.T.I. Dated 12.08.1987 issued by the first respondent

Annexure A6- A true copy of the Letter No.F5-180/86-S.T.I dated 03.11.1987

Annexure A7- A true copy of Representation dated 28.7.2014 submitted to the 3^rd respondent

Annexure A8- A true copy of Representation dated 11.09.2014 submitted to the 2^nd respondent

Annexure A9- A true copy of letter dated 7.10.2014

Annexure A10- A true copy of Order dated 30.05.1996 in O.A Nos.206&207/1996 (Deb Narayan Chatterjee and Amit K.R. Chakraborthy Vs. Union of India and others) published in Swamy's C.L Digest

Annexure A11- A true copy of Order dated 10.04.2009 in O.A Nos.617/2005 (Kishanlal Vs. Govt. NCT through Chief Secretary and others), down loaded from internet

Annexure A12- A true copy of Letter No.F-5 pay 1/86 UTI dated 10.11.1986

Annexure A13- A true copy of page 222 in Swamy's Pay Rules Made Easy F.R 22(1)(a)(1)

Annexure A14- A true copy of page 164 in Swamy's Pay Rules Made Easy – F.R.22(1)(a)(1)

Annexure A15- A true copy of Order dated 26.2.2015 in O.A No.22/2015

Annexure A16- A true copy of Order F.No.36/2/2015-Edn. (Part) dated 21.12.2015 issued by the 4^th respondent

Annexure A17- A true copy of Office Order F.No.1/60/2004-GSSSA/809 dated 07.01.2016 issued by the 6^th respondent

Annexure A18- A true copy of Office Order F.No.PEN/6/2006-PAOL dated 09.02.2016 (given on 06.05.2018)

Annexure A19- A true copy of Letter dated 21.05.2018 submitted to the 4^th respondent

Annexure A20- A true copy of Reminder letter dated 27.07.2018 submitted to the 4^th respondent

Annexure A21- A true copy of Letter dated 17.10.2018 submitted to the second respondent