COURT ARCHIVE

Central Administrative Tribunal judgments, 2023

991 judgments · page 6 of 50

Tribunals and Commissions01 Nov 2023

Rajendra Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 11 CAT CK 2950

AT Act-Section 19Railway Servants (Discipline and Appeal) Rules, 1968-Rule 9, 9(21), 22, 22(2)(c), (V) of Sub rule 3 of Rule 22CCS (CCA) Rules, 1965-Rule 14(18)

Tribunals and Commissions01 Nov 2023

Hari Krishna Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 11 CAT CK 2951

Tribunals and Commissions01 Nov 2023Dismissed

Rinku Meena & Anr. Vs Union Of India & Anr.

Central Administrative Tribunal · (2023) 11 CAT CK 3012

AT Act, 1985-Section 19Constitution of India-Article 14, 16, 21

Tribunals and Commissions01 Nov 2023Allowed

Rajendra Singh Vs Union Of India Through General Manager, North Eastern Railway, Gorakhpur & Ors

Central Administrative Tribunal · (2023) 11 CAT CK 0002

Administrative Tribunals Act, 1985 — Section 19Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 9, 9(21), 22(2)(C), 22(3)(V)Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14(18)

Tribunals and Commissions01 Nov 2023Allowed

Umkeshwar Singh Vs Union Of India Through The General Manager, North Central Railway, Headquarters Office, Subedarganj, Allahabad And Others

Central Administrative Tribunal · (2023) 11 CAT CK 0001

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions31 Oct 2023Disposed Of

Monika Vs Kendriya Vidyalaya Sangathan & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3366

Constitution of India-Article 14, 21

Tribunals and Commissions31 Oct 2023Disposed Of

Soniya Devi Vs Kendriya Vidyalaya Sangathan & Anr.

Central Administrative Tribunal · (2023) 10 CAT CK 3367

Tribunals and Commissions31 Oct 2023

Dinesh Chandra Yadav Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3368

Tribunals and Commissions31 Oct 2023

Soniya Devi Vs Kendriya Vidyalaya Sangathan Through Commissioner, 18, Institutional Area, Shaheed Jeet Singh Marg, Katwaria Sarai, New Delhi-110016 & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0036

Tribunals and Commissions31 Oct 2023Disposed Of

Monika Vs Kendriya Vidyalaya Sangathan Rep. By Its Commissioner Institutional Area Shaheed Jeet Singh Marg, New Delhi - 110016 & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0035

Constitution Of India, 1950 — Article 14, 21

Tribunals and Commissions27 Oct 2023

Vinod Kumar Tomar Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3326

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions27 Oct 2023Disposed Of

Vinod Kumar Tomar Vs Union Of India And Others

Central Administrative Tribunal · (2023) 10 CAT CK 0038

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions26 Oct 2023

Babu Ram & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3329

Tribunals and Commissions26 Oct 2023

Suresh Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3330

Central Administrative Tribunals Act, 1955-Section 19Railway Service (Pension) Rules, 1993-Rule 15(B), Section 15(3)(b)

Tribunals and Commissions26 Oct 2023

Arjun Mahajan Vs Union Territory Of Jammu & Kashmir & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3331

Tribunals and Commissions26 Oct 2023Disposed Of

Arjun Mahajan Vs Union Territory Of Jammu & Kashmir, Through Commissioner/Secretary, Social Welfare Department, Civil Secretariat, Jammu (180001) & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0041

Tribunals and Commissions26 Oct 2023Allowed

Suresh Kumar Vs Union Of India, Northern Railway Baroda House, New Delhi-110001 Through Its General Manager (email: [email protected]) & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0039

Administrative Tribunals Act, 1985 — Section 19Railway Service (Pension) Rules, 1993 — Rule 15(B)

Tribunals and Commissions25 Oct 2023

Kailash Narain Jaiswal Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3332

Tribunals and Commissions25 Oct 2023Disposed Of

Sunil Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 10 CAT CK 3333

Tribunals and Commissions25 Oct 2023Disposed Of

Kailash Narain Jaiswal Vs Union Of India, Through The General Manager, Northern Railway, Baroda House, New Delhi. & Ors

Central Administrative Tribunal · (2023) 10 CAT CK 0043