Tribunals and Commissions16 Oct 2023Dismissed
C.Kumari Vs Union Of India Represented By The General Manager, Southern Railway Park Town P.O, Chennai � 600003 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0023
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 8 of 50
Tribunals and Commissions13 Oct 2023
Dwarika Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 10 CAT CK 3350
Tribunals and Commissions13 Oct 2023
Ram Murat Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3351
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Oct 2023
Ayodhya Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3352
Tribunals and Commissions13 Oct 2023
Dr. Arun Babu V.P & Ors. Vs Employees' State Insurance Corporation (ESIC) & Anr.
Central Administrative Tribunal · (2023) 10 CAT CK 3353
Tribunals and Commissions13 Oct 2023
Lakhpat Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3354
Tribunals and Commissions13 Oct 2023
Lakhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3355
Tribunals and Commissions13 Oct 2023Partly Allowed
Ram Murat (Trollyman) Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Oct 2023
Anil Shankar Srivastava Vs Anupam Sharma & Anr.
Central Administrative Tribunal · (2023) 10 CAT CK 3361
Contempt of Courts Act
Tribunals and Commissions09 Oct 2023
Anil Prakash P.B. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3362
Tribunals and Commissions09 Oct 2023
Devadasa P Vs The Superintendent Of Post Offices & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3363
Sexual Harassment of Women at Workplace (Prevention, Prohibition & Redressal) Act, 2013-Section 14
Tribunals and Commissions09 Oct 2023
Satyendra Kumar Vs M/o Finance & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3364
Tribunals and Commissions09 Oct 2023
Ruksana & Ors Vs UT of J&K & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 3365
Tribunals and Commissions09 Oct 2023Disposed Of
Ruksana & Ors Vs UT Of J&K & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0018
Tribunals and Commissions09 Oct 2023Disposed Of
Devadasa P Vs Superintendent Of Post Offices Kasaragod Division, Kasaragod- 671121 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0017
Sexual Harassment Of Women At Workplace (Prevention, Prohibition & Redressal) Act, 2013 — Section 14
Tribunals and Commissions09 Oct 2023Allowed
Anil Prakash P.B., Son Of The Late P.R. Bhaskaran Vs Union Of India, Represented By The Secretary To Government Of India, Ministry Of Home Affairs, Jai Singh Road, Near Jantar Mantar Road, New Delhi � 110001. & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0016
Tribunals and Commissions09 Oct 2023Disposed Of
Anil Shankar Srivastava Vs Anupam Sharma, General Manager, North Eastern Railway, Gorakhpur & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0014
Tribunals and Commissions06 Oct 2023
P.M. Unnikrishnan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3309
Constitution of India-Articles 14 and 16Fundamental Rules
Tribunals and Commissions06 Oct 2023
Bhakti Vijay Shukla Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 10 CAT CK 3310
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions06 Oct 2023Allowed
Bhakti Vijay Shukla Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0011
Central Administrative Tribunal Act, 1985 &mash; Section 19