Tribunals and Commissions03 Oct 2023Allowed
Ashok Kumar & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0005
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 10 of 50
Tribunals and Commissions29 Sept 2023
Dinesh Kumar Pandey Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3456
Constitution of India-Article 226
Tribunals and Commissions29 Sept 2023
Nafees Ahmad & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3457
Tribunals and Commissions29 Sept 2023Disposed Of
Nafees Ahmad & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0032
Tribunals and Commissions29 Sept 2023Allowed
Dinesh Kumar Pandey Vs Union Of India, Through The General Manager, North Central Railway, Subedarganj, Allahabad & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0031
Police Act, 1861 — Section 7Constitution Of India, 1950 — Article 226
Tribunals and Commissions27 Sept 2023
Vinod Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3458
Constitution of India-Article 14
Tribunals and Commissions27 Sept 2023
Alok Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3459
Department of Post, Gramin Dak Sevaks (Conduct and Engagement) Rules, 2011-Rule 8(1), 8(2), 4(3)(c), 8, 4(3)
Tribunals and Commissions27 Sept 2023
Kishan Lal Manhas Vs State Of Haryana & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3460
Central Administrative Tribunal Act 1985Constitution of India-Article 323A
Tribunals and Commissions27 Sept 2023
Vijay Kumar Bharti Vs Sri Ranjan Kumar Thakur & Anr.
Central Administrative Tribunal · (2023) 09 CAT CK 3461
Railway Servants (Discipline and Appeal) Rules, 1968-Rule 5 (4)Constitution of India-Article 226
Tribunals and Commissions27 Sept 2023
Sri Kant Vs Sri S.K. Singh & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3462
Tribunals and Commissions27 Sept 2023Disposed Of
Vinod Kumar Sharma Vs Union Of India, Through The Secretary, Ministry Of Defence, Department Of Defence Production, Government Of India, New Delhi & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0033
Tribunals and Commissions27 Sept 2023
Vijay Kumar Bharti Vs Ranjan Kumar Thakur, Divisional Railway Manager, East Central Railway, Danapur Division, Danapur & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0030
Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 5(4)Constitution Of India, 1950 — Article 226
Tribunals and Commissions27 Sept 2023
Sri Kant Son Of Late Ratan Lal, Resident Of 5, Carriappa Road, Officer Line New Cantt, Allahabad, District - Allahabad Vs S.K. Singh, Commandant, HQ Purva U.P. & M.P. Sub Area (GS) Pin � 900479 C/o 56 APO
Central Administrative Tribunal · (2023) 09 CAT CK 0029
Tribunals and Commissions27 Sept 2023Allowed
Alok Shukla Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0028
Department Of Post, Gramin Dak Sevaks (Conduct And Engagement) Rules, 2011 — Rule 8, 8(1), 8(2)Gramin Dak Sevaks (Conduct & Engagement) Rule, 2011 — Rule 4(3)(c)
Tribunals and Commissions27 Sept 2023Dismissed
Kishan Lal Manhas, IFS (Retd.) Vs State Of Haryana Through Its Chief Secretary, Civil Secretariat Chandigarh-160001 & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0027
Constitution Of India, 1950 — Article 323A
Tribunals and Commissions26 Sept 2023
Sukhvinder & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3466
Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Rule 3, 4, 7(3), 8(3), 8(4)(a)(i), 8(4)(a)(ii), 10Constitution of India-Article 141, 323ACentral Administrative Tribunal Act 1985
Tribunals and Commissions26 Sept 2023Disposed Of
Sukhvinder & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0025
Railways Servants (Hours Of Work And Periods Of Rest) Rules, 2005 — Rule 3, 4, 7(3), 8 (3), 8(4)(a)(i), 8(4)(a)(ii)10Constitution Of India, 1950 — Article 141, 323A
Tribunals and Commissions25 Sept 2023
Dr. Madulika Bhati Vs CSIR-National Institute of Science Communication and Policy Research (CSIR-NIScPR) & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3469
Tribunals and Commissions25 Sept 2023
Sunil Kumar Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2023) 09 CAT CK 3470
National Cadet Corps Act, 1949-Section 23Constitution of India-Article 226
Tribunals and Commissions25 Sept 2023Disposed Of
Dr. Madulika Bhati Vs CSIR-National Institute Of Science Communication And Policy Research (CSIR-NIScPR), Dr. K. S. Krishnan Marg, Pusa Gate, New Delhi-110012 & Ors
Central Administrative Tribunal · (2023) 09 CAT CK 0026