Tribunals and Commissions06 Oct 2023Allowed
P.M. Unnikrishnan & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0009
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 9 of 50
Tribunals and Commissions05 Oct 2023
K.A Harilal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3312
CCS(RP) Rules, 2008-Rule 3(1), 7, 7(1), Note 2A, Note 2B, Clause (A) (i) and (ii) of Rule 7, Illustration 4ACivilian in Defence Service (Revised Pay) Rules 2008-Rule 7(1), Note 2A, Illustration 4A
Tribunals and Commissions05 Oct 2023
Deepa C.K. Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3313
Tribunals and Commissions05 Oct 2023
Dr. Sohail Malik Vs Union Of India
Central Administrative Tribunal · (2023) 10 CAT CK 3314
CCS (CCA) Rules-Rule 10Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 4IPC-Sections 354, 354D, 506, 509
Tribunals and Commissions05 Oct 2023
Suresh N.S Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3315
Tribunals and Commissions05 Oct 2023Disposed Of
Deepa C.K. Vs Kendriya Vidyalaya Sangathan, No. 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi � 110016 � Represented By Its Commissioner & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0013
Tribunals and Commissions05 Oct 2023Dismissed
Dr. Sohail Malik Vs Union Of India Through Secretary, Department Of Revenue, Ministry Of Finance, North Block, New Delhi.
Central Administrative Tribunal · (2023) 10 CAT CK 0010
Indian Penal Code, 1860 — Section 354, 354D, 506, 509Central Civil Services Conduct Rules, 1964 — Rule 10
Tribunals and Commissions05 Oct 2023Allowed
K.A Harilal & Ors Vs Union Of India Represented By Its Secretary To The Government Of India, Ministry Of Defense New Delhi-110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0006
Central Civil Services (Revised Pay) Rules, 2008 — Rule 3(1), 7, 7(1), 7(A)(i), 7(A)(ii)
Tribunals and Commissions04 Oct 2023
Satya Pal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3317
Administrative Tribunal Act, 1985-Section 19Post and Telegraph Establishment Manual-Rule 154(a)
Tribunals and Commissions04 Oct 2023
Sathyanarayanan K Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3318
Fundamental Rules
Tribunals and Commissions04 Oct 2023
Mahesh Autar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3319
Administrative Tribunal Act, 1985-Section 19CCS (CCA) Rules-Rule 14
Tribunals and Commissions04 Oct 2023
Gopi V.N & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3320
CCS (Pension) Rules, 1972-Rule 88, 49GDS (Conduct & Engagement) Rules, 2011
Tribunals and Commissions04 Oct 2023
T. Christopher Vs The Deputy Director General & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3321
Tribunals and Commissions04 Oct 2023
Vijay Kumar Vs Union of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3322
Tribunals and Commissions04 Oct 2023Allowed
T.Christopher Vs Deputy Director General Regional Training Institute All India Radio, Vazhuthacaud Thiruvananthapuram � 695014 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0007
Tribunals and Commissions04 Oct 2023Allowed
Sathyanarayanan K, S/o Late Govindan Nair K Vs Union Of India Represented By Its Secretary To The Government Of India, Ministry Of Defence New Delhi- 110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0004
Tribunals and Commissions04 Oct 2023Dismissed
Gopi V.N & Ors Vs Union Of India, Represented By Its Secretary & Director General, Department Of Posts Dak Bhavan, New Delhi � 110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0003
Central Civil Services (Pension) Rules, 1972 — Rule 49, 88
Tribunals and Commissions04 Oct 2023Allowed
Mahesh Autar Vs Union Of India Through Its Secretary Ministry Of Communication, Department Of Post Dak Bhawan Sansad Marg New Delhi & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0002
Administrative Tribunal Act, 1985 — Section 19Central Civil Services Rules, 1964 — Rule 14
Tribunals and Commissions04 Oct 2023Allowed
Satya Pal Singh S/o Ganga Singh Vs Union Of India Through The Principal Secretary Ministry Of Communications, Department Of Posts New Delhi. & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0001
Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions03 Oct 2023
Ashok Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3324