Tribunals and Commissions25 Oct 2023Disposed Of
Sunil Kumar Son Of Bishan Lal Vs Union Of India Through Secretary, Ministry Of Defence, South Block, New Delhi 110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0040
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 7 of 50
Tribunals and Commissions20 Oct 2023
Sahab Singh Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3336
CCS (Revised Pay) Rules, 2016
Tribunals and Commissions20 Oct 2023Allowed
Shri Pankajkumar N. Chaudhari Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3337
CCS (CCA) Rules, 1965-Rule 11, 14, 15, 15(1), 15(2), 15(3), 15(4), 15(5), 15(6), 16PC Act, 1988-Section 7Constitution of India-Article 20(2)
Tribunals and Commissions20 Oct 2023
Shri Tej Singh Jatav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3338
RTI Act, 2005
Tribunals and Commissions20 Oct 2023
Dr. Ravindra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3339
Tribunals and Commissions20 Oct 2023
Ram Vilas Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3340
Tribunals and Commissions20 Oct 2023Allowed
Dr. Ravindra Kumar Vs Union Of India, Through General Manager, North Eastern Railway, Gorakhpur And Others
Central Administrative Tribunal · (2023) 10 CAT CK 0032
Tribunals and Commissions20 Oct 2023Partly Allowed
Pankajkumar N. Chaudhari, Inspector, Custom Division, Valsad (Ahmedabad Custom, Commissionerate), Residing: At & P.O Jesingpura, Near Primary School, Taluka-Vyara. Tapi Gujarat. Ph.8866474909 Vs Union Of India & Others
Central Administrative Tribunal · (2023) 10 CAT CK 0031
Prevention Of Corruption Act, 1988 — Section 7Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14, 15, 15(1), 15(3)Constitution Of India, 1950 — Article 20(2)
Tribunals and Commissions20 Oct 2023Dismissed
Tej Singh Jatav Vs Union Of India, Through Notice To Be Served Through, General Manager, Western Railway, Churchgate, Mumbai � 400020 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0030
Tribunals and Commissions20 Oct 2023Dismissed
Sahab Singh, Group-B Vs Government Of NCT Of Delhi Through Chief Secretary, New Secretariat, I.P. Estate, New Delhi � 110002 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0029
Tribunals and Commissions19 Oct 2023
Sohan Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3342
Tribunals and Commissions18 Oct 2023
Thidil Kumaran Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3344
CCS (Pension) Rules-Rule 37A, 33Constitution of India-Article 14Administrative Tribunals Act-Section 14(2), Rule 154(b)
Tribunals and Commissions18 Oct 2023
Union Of India & Ors. Vs C.Ramakrishnan
Central Administrative Tribunal · (2023) 10 CAT CK 3345
Railway Services (Conduct) RulesRailway Services (Pension) Rules-Rule 3(14), 9, 10(c)Payment of Gratuity Act 1972-Section 2(e), 4
Tribunals and Commissions18 Oct 2023Dismissed
Thidil Kumaran Vs Union Of India Represented By Its Secretary Department Of Atomic Energy, Anushakti Bhavan Chatrapathi Shivaji Maharaj Marg, Mumbai, 400001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 14(2)Central Civil Services (Pension) Rules, 1972 — Rule 33, 37ARailway Services (Pension) Rules, 1993 Rule 90
Tribunals and Commissions18 Oct 2023Dismissed/ Disposed Of
Union Of India Represented By The General Manager, Southern Railway Chennai-600003 & Ors Vs C.Ramakrishnan,S/o. Late P.S.Krishnan Nair
Central Administrative Tribunal · (2023) 10 CAT CK 0026
Payment Of Gratuity Act, 1972 — Section 2(e), 4Railway Services (Pension) Rules, 1993 Rule 3(14), 9, 10(C)Railway Services (Commutation Of Pension) Rules, 1993 — Rule 5
Tribunals and Commissions17 Oct 2023
V. George Kutty Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3347
Tribunals and Commissions17 Oct 2023
Anurag Krishna Shukla Vs All India Institute Of Medical Science, Rishikesh
Central Administrative Tribunal · (2023) 10 CAT CK 3348
AIIMS Rishikesh Recruitment Rules for Non-teaching staff
Tribunals and Commissions17 Oct 2023Disposed Of
V. George Kutty Vs Bharat Sanchar Nigam Limited, Represented By The Chairman And Managing Director, Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi-110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0028
Tribunals and Commissions17 Oct 2023Disposed Of
Anurag Krishna Shukla Vs All India Institute Of Medical Science Rishikesh Through Executive Director Virbhadra Road, Rishikesh Uttarakhand-249203, India
Central Administrative Tribunal · (2023) 10 CAT CK 0025
Tribunals and Commissions16 Oct 2023
Smt.C.Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3349