COURT ARCHIVE

Central Administrative Tribunal judgments, 2016

1 judgments · page 1 of 1

Tribunals and Commissions08 Sept 2016

Sri P.J. Vijayakar Vs The Union Of India & Ors.

Central Administrative Tribunal · (2016) 09 CAT CK 0310

Administrative Tribunals Act, 1985-Section 19Indian Forest Service (Regulation of Seniority) Rules, 1997-Rule 5Indian Forest Service (Probation) Rules, 1968-Rule 11