Tribunals and Commissions28 Oct 2026Dismissed
Nilam Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4266
CCS (Pension) Rules, 1972-Rule 9(j)(iii)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 1 of 93
Tribunals and Commissions28 Oct 2026Disposed Of
Ved Prakash Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4347
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions28 Oct 2026Disposed Of
Sanjai Kumar Jain Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4346
Central Administrative Tribunal Act, 1985-Section 19, 19(4)IPC-Section 120-BPrevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d)
Tribunals and Commissions28 Oct 2026Dismissed
Krishna Kumar Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4344
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions28 Oct 2026Disposed Of
Dineshwar Prasad Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4280
Tribunals and Commissions28 Oct 2026
Saramma Simon Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4279
Railway Services (Pension) Rules, 1993-Rule 9, 15(a), 15(4)(i)(b), 15(4)(ii)
Tribunals and Commissions27 Oct 2026
Vidyotma Singh Vs Union Of India
Central Administrative Tribunal · (2026) 10 CAT CK 4243
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16(1), 21, 226RPWD Act-Section 2(s), 2(c)
Tribunals and Commissions27 Oct 2026
Sajida Husain Vs Sri Manas Mehrotra & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 4270
Tribunals and Commissions27 Oct 2026Disposed Of
Pawan Kumar Vs East Central Railway & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 4268
Tribunals and Commissions27 Oct 2026Disposed Of
Amit Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4264
Tribunals and Commissions27 Oct 2026Disposed Of
Dr. Skand Sinha & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4258
Constitution of India-Articles 14, 16Administrative Tribunals Act, 1985-Section 19CHS Rules
Tribunals and Commissions27 Oct 2026Allowed
Amar Nath Vishwakarma Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 998
Manual of Appointments and Allowances of Officers of the Indian Posts and Telegraphs Department-Rule 154(a)U.P. Industrial Disputes Act, 1947-Sections 6E and 6N
Tribunals and Commissions27 Oct 2026Allowed
Ram Deo Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4255
Administrative Tribunals Act-Section 19BSNL CDA Rules, 2006-Rule 61Constitution of India-Article 14, 16
Tribunals and Commissions27 Oct 2026
Smt. Anita Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4254
Administrative Tribunals Act, 1985-Section 19Hindu Marriage ActRailway Services (Pension) Rules, 1993-Rule 75, 75(7), 75(7)(i), 75(7)(i)(a), 75(7)(i)(b)
Tribunals and Commissions27 Oct 2026
Ms. Sarita Devi Vs Delhi Metro Rail Corporation Ltd & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 4252
Administrative Tribunals Act, 1985-Section 19Hindu Marriage Act, 1955-Section 5(1), 11
Tribunals and Commissions27 Oct 2026Dismissed
Smt. Imrana Khatoon Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4355
Administrative Tribunals Act, 1985-Section 19Right to Information Act, 2005CCS (Pension) Rules, 1972-Rule 54
Tribunals and Commissions27 Oct 2026Dismissed
Suraj Prasad Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4351
Tribunals and Commissions27 Oct 2026Allowed
Kishun Prasad Prajapati Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 998
Manual of Appointments and Allowances of Officers of the Indian Posts and Telegraphs Department-Rule 154(a)U.P. Industrial Disputes Act, 1947-Section 6E, 6N
Tribunals and Commissions27 Oct 2026
Rakesh Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4349
Tribunals and Commissions27 Oct 2026Disposed Of
Satendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4345