COURT ARCHIVE

Central Administrative Tribunal judgments, 2026

1,343 judgments · page 2 of 68

Tribunals and Commissions30 Sept 2026Disposed Of

Showkat Ahmad Dar & Ors. Vs Union Territory Of J&K & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6886

Jammu and Kashmir Casual and Other Workers—Regular Engagement Rules, 2017 (SRO 520 of 2017)SRO 64 of 1994

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Tribunals and Commissions30 Sept 2026Allowed

Kamlesh Kant Yadav Vs The Bharat Sanchar Nigam Limited & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6847

RTI Act, 2005

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Tribunals and Commissions30 Sept 2026Disposed Of

Punam Kumari Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6845

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Tribunals and Commissions30 Sept 2026Dismissed

Dr. Naresh Kumar Shrivastva & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6837

Administrative Tribunals Act, 1985-Section 19Constitution of India-Section 226, Article 323A, 309, Part XIV

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Tribunals and Commissions30 Sept 2026Disposed Of

Rakhi Kumari Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6836

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Tribunals and Commissions30 Sept 2026Dismissed

Dr. Naresh Kumar Shrivastva & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6834

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226, 323A, 309, Part XIV

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Tribunals and Commissions30 Sept 2026Disposed Of

James Sebastian Rozario Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6830

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Tribunals and Commissions30 Sept 2026Disposed Of

Rakhi Kumari Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6815

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Tribunals and Commissions30 Sept 2026Disposed Of

Smt. Aradhna Singh & Anr. Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6814

CAT (Procedure) Rules, 1987-Rule 4(5)(a)

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Tribunals and Commissions30 Sept 2026Partly Allowed

Satish Bhalchandra Sontakke Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 6791

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions30 Sept 2026Disposed Of

Smt. Vinita Gupta Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6779

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Tribunals and Commissions30 Sept 2026Disposed Of

Siya Ram Agrahari Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6866

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Tribunals and Commissions30 Sept 2026Dismissed

Smt.Ch.Jyothi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5710

Administrative Tribunals Act, 1985-Section 19Hindu Marriage Act, 1955-Section 5, 5(1), 11Indian Christian Marriage Act

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Tribunals and Commissions29 Sept 2026

Sangita Chaudhary Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6810

Railway Services (Pension) Rules 1993

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Tribunals and Commissions29 Sept 2026Disposed Of

Mahesh Sinha & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6809

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Tribunals and Commissions29 Sept 2026Disposed Of

Atul Mishra Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6803

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Tribunals and Commissions29 Sept 2026Disposed Of

Gidion Massey Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6798

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Tribunals and Commissions29 Sept 2026Disposed Of

Jagdish Prasad Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6777

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Tribunals and Commissions29 Sept 2026Disposed Of

Shailendra Pawah Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6776

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Tribunals and Commissions29 Sept 2026Disposed Of

Bharat Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6871

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