Tribunals and Commissions14 Jan 2026Disposed Of
Abdul Arshad & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1346
Administrative Tribunals Act, 1985 - Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 68 of 68
Tribunals and Commissions05 Jan 2026Dismissed
Hari Raj Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1344
Administrative Tribunals Act, 1985 - Section 19Central Civil Services (Pension) Rules, 1972 - Rule 19(2)(a), 19(2)(b)
Tribunals and Commissions01 Jan 2026Dismissed
Lakshman & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1345
Administrative Tribunals Act, 1985 - Section 19Industrial Disputes Act, 1947 - Section 25FConstitution Of India, 1950 - Article 14, 16