Tribunals and Commissions10 Apr 2026
C.D. James Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 04 CAT CK 3086
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 66 of 68
Tribunals and Commissions10 Apr 2026
Chitta Ranjan Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3087
Tribunals and Commissions10 Apr 2026Dismissed
C.D. James Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0070
Tribunals and Commissions10 Apr 2026Dismissed
Chitta Ranjan Mishra Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0069
Tribunals and Commissions09 Apr 2026
Moni Sarkar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3088
Administrative Tribunals Act, 1985-Section 19Hindu Marriage Act, 1955-Section 13BCCS Pension Rules, 1972
Tribunals and Commissions08 Apr 2026
Manju Rani Vs Municipal Corporation of Delhi & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3089
Constitution of India-Articles 14, 16CCS (Pension) RulesAdministrative Tribunals Act-Section 21
Tribunals and Commissions08 Apr 2026Allowed
Lalmani Balmiki Son Of Late Nanhe Lal Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0068
Tribunals and Commissions08 Apr 2026Allowed
Manju Rani (Asst. Teacher) Vs Municipal Corporation Of Delhi & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0067
Administrative Tribunals Act, 1985 - Section 21Constitution Of India, 1950 - Article 14, 16
Tribunals and Commissions01 Apr 2026Disposed Of
Aarti Vs Municipal Corporation Of Delhi & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0066
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions01 Apr 2026Disposed Of
Ruhi Arora Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0065
Prevention Of Corruption Act, 1988 - Section 7, 7A, 8, 9, 10, 12Administrative Tribunals Act, 1985 - Section 21Central Civil Services (Classification, Control And Appeal) Rules, 1965 - Rule 10(2), 10(6), 10(7)
Tribunals and Commissions01 Apr 2026Allowed
Rajiv Kumar Sharma Vs Union of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0064
Indian Penal Code, 1860 - Section 120BPrevention Of Corruption Act, 1988 - Section 7
Tribunals and Commissions01 Apr 2026Dismissed
K.R. Shaji, S/o.Raghavan Vs Union of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0063
Central Civil Services (Revised Pay) Rules, 2008 - Rule 10
Tribunals and Commissions27 Mar 2026Disposed Of
Vivek Balwant Rao Umap Vs S.K. Kohli, Secretary, Defence Finance/Financial Adviser (Defence Services), Government Of India, New Delhi. & Ors
Central Administrative Tribunal · (2026) 03 CAT CK 0415
Tribunals and Commissions13 Mar 2026Dismissed
Rakesh Singh & Ors Vs State Of J&K & Ors
Central Administrative Tribunal · (2026) 03 CAT CK 0413
Tribunals and Commissions13 Mar 2026Allowed
Dilip Pandita & Ors Vs State Of Jammu & Kashmir & Ors
Central Administrative Tribunal · (2026) 03 CAT CK 0412
Constitution Of India, 1950 - Article 14
Tribunals and Commissions12 Mar 2026Disposed Of
Narinder Singh Vs Government Of NCT Of Delhi & Ors
Central Administrative Tribunal · (2026) 03 CAT CK 0414
Prevention Of Corruption Act, 1988 - Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 - Rule 10(1)
Tribunals and Commissions02 Mar 2026Disposed Of
Akhlaq Ahmed Vs Union Territory of Jammu and Kashmir & Ors
Central Administrative Tribunal · (2026) 03 CAT CK 0411
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions20 Feb 2026Disposed Of
Malikzada Ajaz Ul Haq Vs Union Territory Of Jammu And Kashmir & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1598
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions20 Feb 2026Disposed Of
Anjum Ara Vs Union Territory Of Jammu And Kashmir & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1597
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions20 Feb 2026Disposed Of
Joginder Singh & Ors Vs Union Territory Of Jammu And Kashmir Through Administrative Secretary, School Education Department, Jammu-180001 & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1596
Administrative Tribunals Act, 1985 - Section 19Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 4(5)