Tribunals and Commissions15 May 2026Allowed
Kripa Shankar, Son Of Late Raghuveer Sahay Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0578
Administrative Tribunals Act, 1985 - Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 64 of 68
Tribunals and Commissions15 May 2026Dismissed
S.P. Bahuguna Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0577
Central Administrative Tribunal Act, 1985 - Section 19
Tribunals and Commissions12 May 2026
Jyotindra Mohan & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3077
Tribunals and Commissions08 May 2026
Himanshu Sharma Vs Sri Apurva Chandra & Ors.
Central Administrative Tribunal · 2024 INSC 958
Contempt of Court Act, 1971
Tribunals and Commissions08 May 2026
Manish Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3079
Tribunals and Commissions08 May 2026Dismissed
Himanshu Sharma Vs Apurva Chandra & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0046
Tribunals and Commissions08 May 2026Disposed Of
Manish Kumar, P.No.23532669A Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0045
Tribunals and Commissions07 May 2026
Shri Sambit Kumar Samantaray Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3080
Tribunals and Commissions07 May 2026Dismissed
Sambit Kumar Samantaray Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0047
Tribunals and Commissions30 Apr 2026
Chitralok Prajapat Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3071
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions30 Apr 2026
Naveen Kumar Saini Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3072
Tribunals and Commissions30 Apr 2026
Sachin Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3073
Indian Penal Code-Sections 294, 323, 506, 34, 324, 328, 364, 365, 394, 451, 406, 498-A, 120B, 121-130, 131-134, 143-149, 153-A, 153-B, 193-216-A, 231-263-A, 292-294-A, 295-297, 302-304, 304-B, 305-308, 311-317, 325-333, 335, 347, 348, 354, 354-A-354-D, 363-373, 376-376-E, 377, 465-489Probation of Offenders Act, 1958Dowry Prohibition Act
Tribunals and Commissions30 Apr 2026Allowed
Stanzin Kunkhen & Ors. Vs The Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3074
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions30 Apr 2026
Karamvir Singh & Ors. Vs Sh. Rajesh Arya & Anr.
Central Administrative Tribunal · (2026) 04 CAT CK 3075
Tribunals and Commissions30 Apr 2026
Ashutosh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3076
Tribunals and Commissions30 Apr 2026Disposed Of
Stanzin Kunkhen & Ors Vs Union Territory Of Ladakh & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0648
Administrative Tribunals Act, 1985 - Section 19Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 4(5)
Tribunals and Commissions30 Apr 2026Dismissed
Chitralok Prajapat Son Of Badan Singh Resident Of Garu, Garoo Alwar, District Alwar, Rajasthan Vs Union Of India, Through Its Secretary, Ministry Of Railway New Delhi. & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0647
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions30 Apr 2026Disposed Of
Ashutosh S/o Ashok Kumar Verma Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0646
Tribunals and Commissions30 Apr 2026Disposed Of
Karamvir Singh & Ors Vs Rajesh Arya & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0645
Tribunals and Commissions30 Apr 2026Allowed
Sachin Vs Government Of NCT Of Delhi Through The Commissioner Of Police Police Head Quarter, Jai Singh Road, Central Delhi-110001 & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0644
Indian Penal Code, 1860 - Section 34, 294, 323, 506