Tribunals and Commissions30 Apr 2026Disposed Of
Naveen Kumar Saini Vs General Manager, Northern Railway, Baroda House, New Delhi & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0643
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 65 of 68
Tribunals and Commissions23 Apr 2026
Bhojraj Singh Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3077
Code of Criminal Procedure, 1973-Section 160Delhi Police (Punishment and Appeal) Rules, 1980-Rule 16(ix)Constitution of India-Articles 14, 16, 226, 227
Tribunals and Commissions23 Apr 2026Allowed
Bhojraj Singh Vs Govt. Of NCT Of Delhi & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0640
Code Of Criminal Procedure, 1973 - Section 160Delhi Police Act, 1978 - Section 138Delhi Police (Punishment And Appeal) Rules, 1980 - Rule 16(ix)
Tribunals and Commissions22 Apr 2026
Asha Chaudhary Malhotra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3078
Tribunals and Commissions22 Apr 2026Disposed Of
Asha Chaudhary Malhotra, IAS, Group A Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0641
Tribunals and Commissions21 Apr 2026
Vivek Kumar Awasthi Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 04 CAT CK 3079
Tribunals and Commissions21 Apr 2026Disposed Of
Vivek Kumar Awasthi Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0642
Tribunals and Commissions16 Apr 2026
Manoj Kumar Vs The Director General, Employees' State Insurance Corporation & Anr.
Central Administrative Tribunal · (2026) 04 CAT CK 3080
Tribunals and Commissions16 Apr 2026Disposed Of
Manoj Kumar Vs Director General, Employees’ State Insurance Corporation, Panchdeep Bhawan, Cig Marg, New Delhi -110001 & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0639
Tribunals and Commissions13 Apr 2026
Meherunechha Bibi & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3081
Administrative Tribunals Act, 1985-Section 19, 5(6)Central Administrative Tribunal (Procedure) Rules-Rule 4(5)Constitution of India-Articles 14 and 16
Tribunals and Commissions13 Apr 2026
Smt. Rekha Sagwan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3082
Administrative Tribunals Act, 1985-Section 19Fundamental Rules-Rule 56(j), 56(c), 56CCS (CCA) Rules
Tribunals and Commissions13 Apr 2026
Bhim Singh & Ors. Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3083
Tribunals and Commissions13 Apr 2026
Mamta Devi @ Manda Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3084
Tribunals and Commissions13 Apr 2026
Sudheesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3085
Tribunals and Commissions13 Apr 2026Disposed Of
Mamta Devi @ Manda Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0638
Tribunals and Commissions13 Apr 2026Disposed Of
Moni Sarkar, Daughter Of Late Ajit Sarkar Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0637
Administrative Tribunals Act, 1985 - Section 19Hindu Marriage Act, 1955 - Section 13B
Tribunals and Commissions13 Apr 2026Dismissed
Sudheesh Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0636
Tribunals and Commissions13 Apr 2026Disposed Of
Meherunechha Bibi Wife Of Late Afsar Ali Sardar Ex. Postman & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0635
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions13 Apr 2026Allowed/ Dismissed
Bhim Singh & Ors Vs Union Public Service Commission Through Secretary Dholpur House, Shahjahan Road, New Delhi-110069
Central Administrative Tribunal · (2026) 04 CAT CK 0634
Tribunals and Commissions13 Apr 2026Allowed
Rekha Sagwan Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0633
Administrative Tribunals Act, 1985 - Section 19Constitution Of India, 1950 - Article 311(2)