Tribunals and Commissions13 Feb 2026Allowed
S.K. Moitra & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1595
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 67 of 68
Tribunals and Commissions13 Feb 2026Dismissed
Surendra Pal Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1594
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions13 Feb 2026
Krishan Chander Saini Vs Delhi Cooperative Housing Finance Corporation Ltd. & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1593
Tribunals and Commissions04 Feb 2026Dismissed
Bhagwan Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1592
Tribunals and Commissions04 Feb 2026Allowed
Mahmood Raza Siddiqui & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1591
Tribunals and Commissions03 Feb 2026Dismissed
Naresh Pal Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1590
Indian Penal Code, 1860 - Section 120BPrevention Of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 - Rule 12, 19, 19(i)
Tribunals and Commissions03 Feb 2026Disposed Of
Phool Chandra & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1589
Administrative Tribunals Act, 1985 - Section 21
Tribunals and Commissions03 Feb 2026Disposed Of
Jean Golda Lopez Vs Senior Superintendent Of Post Offices, Thrissur Division, Thrissur - 680001 & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1588
Post Office Savings Bank Manual Volume 1, 2006 Edition - Rule 53(12)Central Civil Services (Conduct) Rules, 1964 - Rule 3(1)(ii)
Tribunals and Commissions02 Feb 2026Dismissed
Kailash Kumar Vs State Of Jammu And Kashmir & Ors
Central Administrative Tribunal · (2026) 02 CAT CK 1587
Tribunals and Commissions28 Jan 2026Allowed
V.J. John, Joint Commissioner Of Income Tax (Retd.), Vazhaparambil House, Chalukunnu, Kottayam - 686001 Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1356
Tribunals and Commissions28 Jan 2026Allowed
Sadasivan Nair R Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1355
Central Civil Services (Revised Pay) Rules, 2008 - Rule 3(8)
Tribunals and Commissions28 Jan 2026Allowed
Kiran Sharma Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1353
Tribunals and Commissions27 Jan 2026Dismissed
Vandana Vs Delhi Subordinate Services Selection Board & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1357
Tribunals and Commissions27 Jan 2026Disposed Of
Vijay Shyam Shukla Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1354
Tribunals and Commissions17 Jan 2026Dismissed
Brijesh Kumar Son Of Khedu Ram Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1348
Tribunals and Commissions16 Jan 2026Disposed Of
Ashok Kumar Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1352
Tribunals and Commissions16 Jan 2026Disposed Of
Chandan Kumar Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1351
Tribunals and Commissions16 Jan 2026Dismissed
Naval Kishore Rajak Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1350
Tribunals and Commissions16 Jan 2026Dismissed
Shital D/o Mangal Ram Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1349
Administrative Tribunals Act, 1985 - Section 2, 14
Tribunals and Commissions14 Jan 2026Allowed
Ajay Singh Vs Govt. Of India, Ministry Of Communication And I.T. Department Of Post, Through-Director General, Dak Bhawan, Sansad Marg, New Delhi. & Ors
Central Administrative Tribunal · (2026) 01 CAT CK 1347
Administrative Tribunals Act, 1985 - Section 19Posts And Telegraphs (P&T) Manual Volume IVRule 279