Tribunals and Commissions27 Dec 2024Disposed Of
Ravinder Kumar Luthra Vs Election Commission Of India, Through Its Principal Secretary, Nirvachan Sadan, Ashoka Road, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 0007
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 1 of 36
Tribunals and Commissions24 Dec 2024Disposed Of
Meena Vs Union of India through General Manager, Northern Railway, New Delhi & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 0022
Tribunals and Commissions24 Dec 2024Allowed
Tejavath Dasya Vs Employees State Insurance Corporation
Central Administrative Tribunal · (2024) 12 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Dec 2024Dismissed
Smt Ram Pati Devi & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 1429
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15 (1)
Tribunals and Commissions20 Dec 2024Dismissed
M.K. Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1430
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15 (1)
Tribunals and Commissions20 Dec 2024Allowed
Mandeep Singh Vs Delhi Subordinate Services Selection Board (DSSSB), Through Its Chairman Govt. Of NCT Of Delhi, FC-18, Institutional Area, Karkardooma, Delhi-110092 & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions19 Dec 2024
Girija Ballabh Sharan Tripathi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1383
Administrative Tribunals Act-Section 19
Tribunals and Commissions19 Dec 2024
Gulab Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1384
Tribunals and Commissions19 Dec 2024Allowed
Phuleshwar Vs Ashok Kumar & Anr.
Central Administrative Tribunal · (2024) 12 CAT CK 1385
Railway Services (Pension) Rules, 1993-Rule 75, 75(6)
Tribunals and Commissions19 Dec 2024Disposed Of
Girija Shankar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1386
Administrative Tribunals Act, 1985-Section 19Right to Information Act, 2005Constitution of India-Article 226
Tribunals and Commissions19 Dec 2024Disposed Of
Girija Shankar Vs Union Of India Through Its Secretary Of Defence Ministry Delhi. & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Dec 2024Disposed Of/ Allowed
Phuleshwar Son Of Late Sheochand (Ex. G/Man/PWI/Bux) Vs Ashok Kumar, Senior Divisional Personal Officer, Danapur, East Central Railway, Danapur, State Of Bihar & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0009
Tribunals and Commissions19 Dec 2024Dismissed
Gulab Singh Vs Union Of India Through The General Manager, North Central Railway, Allahabad & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0008
Tribunals and Commissions18 Dec 2024
Maan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1387
Tribunals and Commissions18 Dec 2024Disposed Of
Maan Singh S/o Late Ram Charan Vs Union Of India, Through Its Secretary Posts, Ministry Of Communication Department Of Post Telegraph, Dak Bhawan Sansad Marg, New Delhi-110001. & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0011
Tribunals and Commissions17 Dec 2024
Ramesh Chandra Dixit & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1388
Tribunals and Commissions17 Dec 2024
Ajayan B. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1389
Tribunals and Commissions17 Dec 2024
Rajeev Kumar Srivastava & Ors. Vs Satish Kumar & Anr.
Central Administrative Tribunal · (2024) 12 CAT CK 1390
Contempt of Courts Act, 1971
Tribunals and Commissions17 Dec 2024Dismissed
Ramesh Chandra Dixit Vs Union Of India Through Secretary (Revenue), Ministry Of Finance, North Block, New Delhi. & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0005
Tribunals and Commissions17 Dec 2024
Rajeev Kumar Srivastava & Ors Vs Satish Kumar, General Manager, North Central Railway, GM�s Office, Subedarganj, Prayagraj (Allahabad) & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0004