Tribunals and Commissions06 Dec 2024
Mohd. Alam Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1363
Administrative Tribunal Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 2 of 36
Tribunals and Commissions06 Dec 2024
Arun Kumar Vs The Union Of India & Anr.
Central Administrative Tribunal · (2024) 12 CAT CK 1364
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions06 Dec 2024
Yogesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1365
Tribunals and Commissions03 Dec 2024
Narender Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2024) 12 CAT CK 1375
Tribunals and Commissions03 Dec 2024Allowed
Narender Kumar Vs Delhi Transport Corporation Chairman Cum Managing Director I.P. Estate, HQ Quarter, New Delhi-02 & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0001
Tribunals and Commissions02 Dec 2024Disposed Of
Kuldeep Singh Rana Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1376
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Dec 2024
Nisar Ahmad Wagay Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2024) 12 CAT CK 1377
Tribunals and Commissions02 Dec 2024Disposed Of
Nisar Ahmad Wagay Vs UT Of J&K Through Principal Secretary To Government School Education Department, Civil Secretariat. & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0003
Tribunals and Commissions02 Dec 2024Disposed Of
Kuldeep Singh Rana Vs Union Of India Through The Secretary, Ministry Of Consumer Affairs, Food And Public Distribution, Department Of Food And Public Distribution, Krishi Bhawan, Government Of India, New Delhi & Ors
Central Administrative Tribunal · (2024) 12 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 Nov 2024
Brahmananda Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1517
Tribunals and Commissions30 Nov 2024
Sushil Kumar Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1518
Tribunals and Commissions30 Nov 2024
Pravati Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1519
Railway Services (Pension) Rules, 1993-Rule 87, 15
Tribunals and Commissions30 Nov 2024Allowed
Pravati Behera Vs Union Of India, Represented Through General Manager, East Coast Railway, E.Co.R. Sadan, Chandrasekharpur, Bhubaneswar, Dist. � Khurda � 752017 & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0031
Railway Services Pension Rule, 1993 — Rule 15, 87
Tribunals and Commissions30 Nov 2024Allowed
Brahmananda Sahoo Vs Union Of India, Represented Through Its Director General Of Post, Dak Bhawan, New Delhi-110001 & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0030
Tribunals and Commissions30 Nov 2024Allowed
Sushil Kumar Sahoo Vs Union Of India, Represented Through Its Director General Of Post, Dak Bhawan, New Delhi-110001. & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0029
Tribunals and Commissions29 Nov 2024
Jaspreet Dhingra & Ors. Vs Delhi Metro Rail Corporation (DMRC) Ltd. & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1520
RTI Act
Tribunals and Commissions29 Nov 2024
Ashish Bhatnagar & Anr. Vs Sri Tarun Bajaj & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1521
Tribunals and Commissions29 Nov 2024
Shyam Sundar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1522
Tribunals and Commissions29 Nov 2024
Puja Jakhar Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2024) 11 CAT CK 1523
Tribunals and Commissions29 Nov 2024Disposed Of
Puja Jakhar Vs Commissioner Of Police, PHQ, MSO Building, IP Estate, New Delhi & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0032