Tribunals and Commissions04 Jan 2024
Prem Nath Sharma Vs Delhi Transport Corporation
Central Administrative Tribunal · (2024) 01 CAT CK 3305
Gratuity Act
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 36 of 36
Tribunals and Commissions04 Jan 2024
Asad Hussain Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3306
Central Administrative Tribunal (Procedure Rules 1987)-Rule 17Civil Procedure Code-Order 47 Rule 1
Tribunals and Commissions04 Jan 2024Dismissed
Prem Nath Sharma Vs Delhi Transport Corporation Through Its Chairman I.P. Estate New Delhi-110002
Central Administrative Tribunal · (2024) 01 CAT CK 0011
Tribunals and Commissions04 Jan 2024Allowed
Supriya Guha Vs Union Of India, Represented By The Secretary, Department Of Agriculture & Co-Operation, Ministry Of Agriculture, Krishi Bhavan, New Delhi � 110004 & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0010
Central Civil Services (Revised Pay) Rules, 2008 — Rule 13
Tribunals and Commissions04 Jan 2024Dismissed
Asad Hussain Vs Union Of India & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0009
Central Administrative Tribunal (Procedure Rules, 1987) — Rule 17Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions03 Jan 2024Dismissed
Tarun Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3256
Administrative Tribunals Act, 1985-Section 19IREM 1989 Ed.-Rule 228 (1), 306
Tribunals and Commissions03 Jan 2024
Ashwani Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3257
Tribunals and Commissions03 Jan 2024
Kamruddin & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3258
Tribunals and Commissions03 Jan 2024
Raj Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3259
Tribunals and Commissions03 Jan 2024Allowed
Kamruddin & Ors. Vs Union Of India Through The General Manager, North Central Railway, Subedarganj, Prayagraj. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0008
Tribunals and Commissions03 Jan 2024Dismissed
Tarun Kumar Mishra, S/o Late Narbada Prasad Vs Union Of India Through The Secretary, Railway Board, Rail Bhawan, New Delhi & Others
Central Administrative Tribunal · (2024) 01 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19Indian Railways Establishment Manual, 1989 — Rule 228(1), 306
Tribunals and Commissions02 Jan 2024
Pawan Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3270
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions02 Jan 2024
Subhash Kumar Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3271
Tribunals and Commissions02 Jan 2024Disposed Of
Pawan Kumar Vs Union Of India Through The Secretary, Ministry Of Personnel, Department Of Personnel & Training, North Block, New Delhi.-01 & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Jan 2024
A. Mullakoya & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3274
CCS (Pension) Rules, 1972-Rule 13Rights of Persons with Disability Act, 2016-Section 20Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47
Tribunals and Commissions01 Jan 2024
Harikumar G. Vs T. Gopala Krishna & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3275
Tribunals and Commissions01 Jan 2024Disposed Of
Rajalaxman Vs Union Of India, Represented By Secretary, Department Of Post, Dak Bhavan, New Delhi 110001 & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions01 Jan 2024Dismissed
A. Mullakoya S/o. Koyammakoya & Ors. Vs Union Of India Represented By The Secretary To The Government Of India Ministry Of Personnel Public Grievances And Pensions, Department Of Personnel And Training, North Block, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0001
Rights Of Persons With Disability Act, 2016 — Section 20Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 20, 47Central Civil Services (Pension) Rules, 1972 — Rule 13