Tribunals and Commissions16 Jan 2024
Kundan Singh Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3376
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 35 of 36
Tribunals and Commissions16 Jan 2024
V.B.S. Baghel Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3377
Tribunals and Commissions16 Jan 2024Allowed
Earnestina Sheela Lal Vs Union Of India Through Secretary, Ministry Of Railways, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0024
Tribunals and Commissions16 Jan 2024Dismissed
Uma Shanker Vs Union Of India And Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0021
Tribunals and Commissions15 Jan 2024
Narendra Kumar Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3391
GDS Conduct and Employment Rules, 2001Old Service Rules for Postal Gramin Dak Sevak-Rule 29, 34EDA (Conduct and Service) Rules, 1964
Tribunals and Commissions15 Jan 2024
Union Of India & Ors. Vs Suresh Prasad Yadav
Central Administrative Tribunal · (2024) 01 CAT CK 3392
Tribunals and Commissions15 Jan 2024
Union Of India & Ors. Vs Devendra Kumar Pathak & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3393
CPC-Order 47 Rule 1
Tribunals and Commissions15 Jan 2024Dismissed
Narendra Kumar Tiwari, S/o Rai Narain Tiwari Vs Union Of India, Through Secretary, Ministry Of Post And Telecommunication, Department Of Post, New Delhi. & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0046
Tribunals and Commissions15 Jan 2024Disposed Of
Union Of India And Others Vs Devendra Kumar Pathak And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0019
Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions08 Jan 2024
Sarbeswar Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3349
CCS(CCA) Rules, 1965-Rule 14, 15
Tribunals and Commissions08 Jan 2024
S. Sadasivan Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3350
Indian Contract Act-Section 5
Tribunals and Commissions08 Jan 2024
Lakshmidhar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3351
KVS (Appointment, Promotion, Seniority etc.) Rules, 1971
Tribunals and Commissions08 Jan 2024
Geeta Jayakumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3277
Constitution of India-Article 300ACCS (Pension) Rules, 2021-Rule 65
Tribunals and Commissions08 Jan 2024Dismissed
Lakshmidhar Mishra Vs Union Of India, Represented Through Its Secretary, Ministry Of HRD, Govt. Of India, 127-C, Shastri Bhawan, New Delhi, 110001 & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0017
Tribunals and Commissions08 Jan 2024Dismissed
Sarbeswar Das Vs Union Of India, Represented Through Its Secretary, Department Of Posts, Dak Bhawan, Sansad Marg, New Delhi-110001 & Others
Central Administrative Tribunal · (2024) 01 CAT CK 0016
Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14, 15
Tribunals and Commissions08 Jan 2024Dismissed
S. Sadasivan Vs Bharat Sanchar Nigam Ltd., Rep. By Its Chairman And Managing Director, Corporate Office, Bharat Sanchar Bhavan, Janpath, New Delhi-110001 & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0015
Indian Contract Act, 1872 — Section 5
Tribunals and Commissions08 Jan 2024Disposed Of
Geeta Jayakumar Vs Union Of India Represented By The Secretary To The Government Of India, Ministry Of Law & Justice Shastri Bhavan, New Delhi-110001 & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0014
Central Civil Services (Pension) Rules, 2021 — Rule 65Constitution Of India, 1950 — Article 300A
Tribunals and Commissions05 Jan 2024
Haresh Chand Agarwal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3282
Tribunals and Commissions05 Jan 2024Allowed
Haresh Chand Agarwal & Ors. Vs Union Of India Through The General Manager, North Central Railway, Subedarganj, Prayagraj. & Others.
Central Administrative Tribunal · (2024) 01 CAT CK 0013
Tribunals and Commissions04 Jan 2024
Supriya Guha Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3304
FR-22(1)a(i)CCS (RP) Rules-Rule 13Right to Information Act, 2005