Tribunals and Commissions05 Feb 2024
Shyama Kant Ram Vs Central Ground Water Board & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3422
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 33 of 36
Tribunals and Commissions05 Feb 2024
Ram Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3423
Tribunals and Commissions05 Feb 2024
Tejveer Singh deceased represented through LR Manju Devi & Ors. Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3424
Tribunals and Commissions05 Feb 2024Dismissed
Hargovind Singh Vs Anant Narayan Nanda, Secretary, Ministry Of Communication, Dak Bhawan, New Delhi Pin 110116 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0006
Tribunals and Commissions30 Jan 2024
Shyam Lal Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3433
Tribunals and Commissions30 Jan 2024
Vijaypal Singh Jatav Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3434
Tribunals and Commissions30 Jan 2024
Shama Parveen Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3435
Tribunals and Commissions30 Jan 2024
Afsana Begum Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3436
Tribunals and Commissions30 Jan 2024
Vijaypal Singh Jatav Vs Union Of India (Government Press), Through Ministry Of Home, New Delhi. And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0045
Tribunals and Commissions30 Jan 2024Allowed
Shyam Lal Yadav Vs Union Of India Through General Manager, Head Quarter, North Central Railway, Subedarganj, Prayagraj And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0043
Tribunals and Commissions30 Jan 2024
Shama Parveen, W/o Irfan Ali Vs Union Of India through General Manager, North Central Railway, Allahabad And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0042
Tribunals and Commissions25 Jan 2024
Jugal Kishore Kushwaha Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3437
Right To Information Act
Tribunals and Commissions25 Jan 2024
Rama Shanker Shukla & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3438
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 309Rules for allotment of residential accommodation of civilians serving in Directorate General of Quality Assurance Establishments at station other than Delhi and New Delhi Area 1995-SRO 1E, SRO 31
Tribunals and Commissions25 Jan 2024
Rashmi Mathur Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3439
Tribunals and Commissions25 Jan 2024Dismissed
Jugal Kishore Kushwaha Vs Union Of India, Through Chairman, Railway Recruitment Cell, Northern Central Railway, Nawab Yusuf Road, Allahabad-211001. & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 0041
Indian Railway Establishment Manual Vol-I (Revised Edition 1989) — Rule 304
Tribunals and Commissions25 Jan 2024Allowed
Rama Shanker Shukla & Others Vs Union Of India Through Its Secretary, Ministry Of Defence Production, South Block, New Delhi-110011 And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 309
Tribunals and Commissions24 Jan 2024
Pooja Rawail Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3418
India Penal Code-Section 120, 120-A, 120-BPOC Act, 1988-Section 7, 13(1)(d), 13(2), 13(7)Civil Service Regulation-Regulation 351 AA, 919 A(3)
Tribunals and Commissions24 Jan 2024
Vijender Singh Rana Vs The Commissioner (North DMC) & Anr.
Central Administrative Tribunal · (2024) 01 CAT CK 3419
Tribunals and Commissions24 Jan 2024
Sandeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 01 CAT CK 3420
Tribunals and Commissions24 Jan 2024Disposed Of
Vijender Singh Rana Vs Commissioner (North Dmc) Dr. Shyama Prasad Mukerjee, Civic Centre, Jawahar Lal Nehru Marg New Delhi-110002 And Others
Central Administrative Tribunal · (2024) 01 CAT CK 0039