AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 50 words
O R D E R
Shri B. N. Singh, learned counsel for the applicant and Shri R. K. Srivastava, learned counsel for the respondents are present.
2.
At the outset, learned counsel for the applicant request to withdraw the OA.
3.
Considering the same, O.A. 930/2019 is dismissed as withdrawn.