Central Administrative Tribunal Judgments 2021

Tribunals and Commissions24 Dec 2021

Shri Anil Kumar & Ors. Vs Director (Local Bodies) & Ors.

Central Administrative Tribunal · (2021) 12 CAT CK 0347

Administrative Tribunals Act, 1985-Section 19Delhi Municipal Corporation Act, 1957-Section 3, 41, 89, 90, 90A, 92, 98, 484-AConstitution of India-Article 12, 15, 16

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Tribunals and Commissions24 Dec 2021

Shantanu Mandal Vs Union Of India & Anr.

Central Administrative Tribunal · (2021) 12 CAT CK 0348

Constitution of India-Article 15, 21, 226, 323-AFundamental Rules-Rule 11, 15

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Tribunals and Commissions24 Dec 2021Dismissed

Anil Kumar, Group-C & Others Vs Director (Local Bodies), Govt. Of NCT Of Delhi & Others

Central Administrative Tribunal · (2021) 12 CAT CK 0018

Administrative Tribunals Act, 1985 — Section 19Delhi Municipal Corporation Act, 1957 — Section 3, 41, 89, 90, 90(A), 92, 98, 484(A)(1)Constitution Of India, 1949 — Article 12, 15, 16

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Tribunals and Commissions24 Dec 2021Dismissed

Shantanu Mandal Vs Union Of India & Others

Central Administrative Tribunal · (2021) 12 CAT CK 0016

Constitution Of India, 1949 — Article 15, 21, 226, 323A

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Tribunals and Commissions23 Dec 2021

Dr. Baljinder Singh Vs Post Graduate Institute Of Medical Education And Research & Anr.

Central Administrative Tribunal · (2021) 12 CAT CK 0349

Administrative Tribunals Act, 1985-Section 19Post Graduate Institute of Medical Education and Research, Chandigarh Act, 1966-Section 2, 5, 12, 13, 25, 31, 32Post Graduate Institute of Medical Education and Research, Chandigarh, Rules, 1967-Rule 7(1)

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Tribunals and Commissions23 Dec 2021Dismissed

Janinul Nishah Vs Union Of India & Others

Central Administrative Tribunal · (2021) 12 CAT CK 0015

Contract Act, 1872 — Section 72, 171Central Civil Services (Pension) Rules, 1972 — Rule 70

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Tribunals and Commissions23 Dec 2021Partly Allowed

Dr Baljiner Singh Vs Post Graduate institute Of Medical Education And Research, Chandigarh & Others

Central Administrative Tribunal · (2021) 12 CAT CK 0014

Administrative Tribunals Act, 1985 — Section 19Post Graduate Institute Of Medical Education And Research, Chandigarh Act, 1966 — Section 2, 5, 12, 13, 25, 31, 32, 32(1), 32(2)Post Graduate Institute Of Medical Education And Research, Chandigarh, Rules, 1967 — Rule 7(1)

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Tribunals and Commissions22 Dec 2021

Dr. Poonam Gupta Vs Union Of India & Ors.

Central Administrative Tribunal · (2021) 12 CAT CK 0350

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions22 Dec 2021

Madhu Arora & Ors. Vs The General Managar & Ors.

Central Administrative Tribunal · (2021) 12 CAT CK 0351

Administrative Tribunals Act, 1985-Section 19Orissa Reservation of Vacancies in Posts and Services (For Scheduled Castes and Scheduled Tribes) Act, 1975-Section 10Constitution of India-Article 16(4A), 335

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Tribunals and Commissions22 Dec 2021

Kamlesh Kain Vs Union Of India & Ors.

Central Administrative Tribunal · (2021) 12 CAT CK 0352

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Tribunals and Commissions22 Dec 2021

Rajesh Kumar Vs Union Of India & Anr.

Central Administrative Tribunal · (2021) 12 CAT CK 0353

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Tribunals and Commissions22 Dec 2021Disposed Of

Rajesh Kumar Vs Union Of India & Others

Central Administrative Tribunal · (2021) 12 CAT CK 0020

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Tribunals and Commissions22 Dec 2021Allowed

Madhu Arora & Others Vs General Managar, Northern Railway & Others

Central Administrative Tribunal · (2021) 12 CAT CK 0012

Administrative Tribunals Act, 1985 — Section 19Orissa Reservation Of Vacancies In Posts And Services (For Scheduled Castes And Scheduled Tribes) Act, 1975 — Section 10Constitution Of India, 1949 — Article 16(4A), 335

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Tribunals and Commissions22 Dec 2021Disposed Of