Tribunals and Commissions29 Nov 2021
Ms. Viplavi Poonam & Ors. Vs Kendariya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0507
CAT (Procedure) Rules, 1987-Rule 4(5)(a)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 3 of 80
Tribunals and Commissions29 Nov 2021
Nishant Verma Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0508
Tribunals and Commissions29 Nov 2021Disposed Of
Nishant Verma Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0050
Tribunals and Commissions29 Nov 2021
Viplavi Poonam & Others Vs Kendariya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0045
CAT (Procedure) Rules, 1987 — Rule 4(5)(a)
Tribunals and Commissions25 Nov 2021
Santosh Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0509
Tribunals and Commissions25 Nov 2021
Mohammad Arshad Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0510
Tribunals and Commissions25 Nov 2021Disposed Of
Santosh Kumar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0044
Tribunals and Commissions25 Nov 2021Disposed Of
Rahul Yaduvendu Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0043
Tribunals and Commissions25 Nov 2021Disposed Of
Mohammad Arshad Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0041
Tribunals and Commissions24 Nov 2021
Devendra D.Solanki Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0511
Tribunals and Commissions24 Nov 2021
Aruna Chopra Vs India Tourism Development Corporation Ltd. & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0512
Administrative Tribunals Act, 1985-Section 19Recruitment, Promotion and Seniority Rules-Rule 6 (viii)
Tribunals and Commissions24 Nov 2021
Kedar Lal Mahawar Vs Employees State Insurance Corporation (ESIC) & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0513
Administrative Tribunals Act, 1985-Section 19Right to Information Act
Tribunals and Commissions24 Nov 2021
Purnima Pandey Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0514
Tribunals and Commissions24 Nov 2021Dismissed
D D Solanki Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0042
Tribunals and Commissions24 Nov 2021Disposed Of
Aruna Chopra Vs India Tourism Development Corporation Ltd & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Nov 2021Disposed Of
Purnima Pandey Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0038
Tribunals and Commissions24 Nov 2021Disposed Of
Kedar Lal Mahawar Vs Employees State Insurance Corporation (ESIC) & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0037
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions23 Nov 2021
Hardeep Kaur Chanana & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0515
Tribunals and Commissions23 Nov 2021
Narender Kumar & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0516
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions23 Nov 2021
Lokesh Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0517