Tribunals and Commissions23 Nov 2021Dismissed
Narender Kumar, JE(Civil) & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 4 of 80
Tribunals and Commissions23 Nov 2021Disposed Of
Lokesh Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0034
Tribunals and Commissions18 Nov 2021
Dharmendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0518
Tribunals and Commissions18 Nov 2021
Vasid Ahmed Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0519
Tribunals and Commissions18 Nov 2021Disposed Of
Dharmendra Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0031
Tribunals and Commissions17 Nov 2021
Raj Kumar Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0520
Tribunals and Commissions17 Nov 2021Disposed Of
Raj Kumar Vs Bharat Sanchar Nigam Ltd & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0033
Tribunals and Commissions16 Nov 2021
Rakesh Vs Chairman, Central Board Of Excise & Customs & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0521
Tribunals and Commissions16 Nov 2021
Dr. A S Rajput Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0522
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Nov 2021
Pramod Kumar Ojha Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0523
Northern Railway Discipline & Appeal Rules 1968
Tribunals and Commissions15 Nov 2021
Vipin Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0524
Tribunals and Commissions15 Nov 2021
Akhilesh Kapoor Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0525
Tribunals and Commissions15 Nov 2021
Rajesh Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0526
Tribunals and Commissions15 Nov 2021Disposed Of
Pramod Kumar Ojha Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0029
Tribunals and Commissions15 Nov 2021Disposed Of
Rajesh Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0028
Tribunals and Commissions15 Nov 2021Disposed Of
Yaduvendra Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0027
Tribunals and Commissions15 Nov 2021Disposed Of
Akhilesh Kapoor Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0026
Tribunals and Commissions15 Nov 2021Disposed Of
Vipin Kumar Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0025
Tribunals and Commissions12 Nov 2021
Roja Johnny & Ors. Vs Director AIIMS & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0527
Tribunals and Commissions12 Nov 2021
Ashish Kanchap Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0528
Constitution of India-Articles 14, 16 and 21RTI ActCode of Civil Procedure-Order 26 Rule 10A