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Judgment
3 paragraphs · 55 words
Per: SURESH KUMAR MONGA, MEMBER (J):
1.
The Original Application is dismissed as withdrawn with liberty to file a fresh one with better particulars.
2.
Since the Original Application itself has been dismissed as withdrawn, therefore, nothing survives in the Misc. Application No. 060/1996/2021 and the same is disposed of as having been rendered infructuous.
