Tribunals and Commissions09 Nov 2021
S. Unnikrishnan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0540
All India Service Rules
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 6 of 80
Tribunals and Commissions09 Nov 2021
Dhavalkumar J Solanki Vs The Chief Postmaster General & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0541
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 10, 10(1), 10(5), 10(6), 10(7), 14, 23Fundamental Rules-Rule 52
Tribunals and Commissions09 Nov 2021Disposed Of
S.Unnikrishnan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0014
Tribunals and Commissions08 Nov 2021
Smt.K.Arya Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0542
Tribunals and Commissions08 Nov 2021
B. Sarala Vs The General Manager Telecom & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0543
BSNL CDA Rules, 2006-Rule 43, 36, 4(1)(a), 4(1)(b), 4(1)(c), 4(1)(d)Fundamental Rules-FR 55
Tribunals and Commissions08 Nov 2021
Ramachandran T Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0544
Indian Police Service (Appointment by Promotion) Regulations, 1955-Regulation 3, 5, 5(1), 5(2)Constitution of India-Article 16
Tribunals and Commissions08 Nov 2021
Reena Vs The Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 11 CAT CK 0545
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Nov 2021Disposed Of
Reena Vs Management Of East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 11 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions08 Nov 2021Dismissed
B. Sarala Vs General Manager Telecom, Bharat Sanchar Nigam Limited, Alapuzha & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0013
Bharat Sanchar Nigam Limited (BSNL) Conduct, Discipline And Appeal Rules, 2006 — Rule 4(1)(a), 4(1)(b), 4(1)(c), 4(1)(d), 36, 43
Tribunals and Commissions08 Nov 2021Allowed
Ramachandran T Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0012
Constitution Of India, 1949 — Article 16Indian Police Service (Appointment By Regulations), 1955 — Regulation 5, 5(1), 5(2)
Tribunals and Commissions08 Nov 2021Disposed Of
K Arya Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0011
Tribunals and Commissions05 Nov 2021
K. Rajendran Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0546
RTI Act
Tribunals and Commissions05 Nov 2021
Vanaja Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0547
Tribunals and Commissions05 Nov 2021Disposed Of
K Rajendran Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0007
Tribunals and Commissions03 Nov 2021
S. Gopalakrishnan Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0548
Constitution of India-Article 14, 16 (1)RTI Act
Tribunals and Commissions03 Nov 2021
B. Radhamani Amma Vs The Principal Controller Of Defense Accounts (Pensions) & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0549
Tribunals and Commissions03 Nov 2021
Prince P.I. Vs The Chief Engineer (NW) & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0550
Tribunals and Commissions03 Nov 2021Disposed Of
B Radhamani Amma Vs Principal Controller Of Defense Accounts (Pensions) & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0010
Tribunals and Commissions03 Nov 2021Disposed Of
Prince P I Vs Chief Engineer (NW) & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0009
Tribunals and Commissions03 Nov 2021Dismissed
S Gopalakrishnan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0005
Constitution Of India, 1949 — Article 14, 16(1)