Tribunals and Commissions25 Oct 2021
Rajbir Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0535
Administrative Tribunals Act, 1985-Section 19IPC-Section 387, 120BCCS Conduct Rules, 1964-Rule 3
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 8 of 80
Tribunals and Commissions25 Oct 2021
P.B. Rajeev, I.P.S. Vs State Of Kerala & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0536
Indian Police Service (Appointment by Promotion) Regulations, 1955All India Service Rules
Tribunals and Commissions25 Oct 2021Allowed
Dinesh Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0537
Administrative Tribunals Act, 1985-Section 19IPC-Section 384/385/452/32Constitution of India-Article 311 (2) (b), 311(2)(b), clause (b) of Second Proviso to Article 311 (2)
Tribunals and Commissions25 Oct 2021Dismissed
Rajbir Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2021) 10 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 120B, 387Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions25 Oct 2021Disposed Of
P B Rajeev Ips Vs State Of Kerala & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0043
Tribunals and Commissions25 Oct 2021Partly Allowed
Dinesh Kumar Vs Commissioner of Police & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 32, 384, 385, 452Code Of Criminal Procedure, 1973 — Section 313
Tribunals and Commissions25 Oct 2021Dismissed
Laddu Lal Meena Vs General Manager, Western Railway, Churchgate, Mumbai - 400020 & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0035
Tribunals and Commissions22 Oct 2021
Surendar Singh Vs The General Manager, Southern Railway & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0538
Tribunals and Commissions22 Oct 2021Disposed Of
Surendar Singh Vs General Manager Southern Railway & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0032
Tribunals and Commissions21 Oct 2021
Nagajothi S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0539
CCS (Pension) Rules, 1972-Rule 40CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions21 Oct 2021Disposed Of
Nagajothi S Vs Union Of India, Represented By Secretary To Government, Department Of Pension & Pensioners Welfare, Ministry Of Personnel PG & Pensions, Government Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0033
Central Civil Services (Pension) Rules, 1972 — Rule 40Central Civil Services (Classification, Control & Appeal) Rules — 1965 — Rule 14
Tribunals and Commissions20 Oct 2021
Dr. Sandeep Kumar Kashyap & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0540
CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions20 Oct 2021
Anil Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0541
Tribunals and Commissions20 Oct 2021
Arun Kumar Vs Smt. Anuradha Prasad & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0542
Tribunals and Commissions20 Oct 2021
Kiran Pal Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0543
CCS (Pension) Rules, 1972
Tribunals and Commissions20 Oct 2021
Hema Taneja Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0544
Administrative Tribunals Act, 1985-Section 20
Tribunals and Commissions20 Oct 2021
Udai Veer Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0545
Tribunals and Commissions20 Oct 2021Disposed Of
Hema Taneja Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions20 Oct 2021Disposed Of
Dr. Sandeep Kumar Kashyap & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0037
CAT (Procedure) Rules, 1987 — Rule 4(5)(a)
Tribunals and Commissions20 Oct 2021Disposed Of
Anil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0036