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Judgment
4 paragraphs · 61 words
Hon’ble Ms. Manjula Das, Chairman
MA No.2836/2021
The present MA has been filed by the applicant seeking withdrawal of the OA No.775/2018 as the matter has become infructuous due to his retirement, on attaining the age of superannuation.
2.
In view of above, the MA is allowed. The OA is dismissed as withdrawn. There shall be no order as to costs.
