Tribunals and CommissionsDivision Bench(2021) 10 CAT CK 0542

Arun Kumar vs Smt. Anuradha Prasad & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 20 October 2021

HON’BLE JUDGES
R.N. Singh, Member (J) · A. K. Bishnoi, Member (A)
CASE NUMBER
CP No. 66/2021

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Judgment

3 paragraphs · 49 words

Hon’ble Mr. R.N. Singh, Member (J):

At the outset, learned counsel for the petitioner seeks permission to withdraw the present C.P. with liberty to the petitioner, in accordance with law.

2.

Permission is granted. The CP stands dismissed as withdrawn with liberty to the petitioner, in accordance with law.