Tribunals and Commissions11 Oct 2021Disposed Of
Sunny Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0027
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 10 of 80
Tribunals and Commissions11 Oct 2021Disposed Of
Abhineet Jain Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0026
Tribunals and Commissions11 Oct 2021Disposed Of
Ranjeet Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0025
Tribunals and Commissions11 Oct 2021Disposed Of
Akhil K Vs Kendriya Vidyalaya Sanghthan & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0023
Tribunals and Commissions08 Oct 2021
K.P Kanchan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0557
Tribunals and Commissions08 Oct 2021
Deep Chand Kushwaha Vs The Commissioner Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0558
Tribunals and Commissions08 Oct 2021
Dr. G.K. Swamy Vs National Ayurveda Research Institute For Panchakarma & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0559
Fundamental Rules-Rule 56Bylaws of the Central Council for Research in Ayurvedic Science-Rules 34, 35, Clause 34
Tribunals and Commissions08 Oct 2021
Rajeev Kumar Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0560
CCA (CCS) Rules-Rule 14
Tribunals and Commissions08 Oct 2021
N.M. Mathai Vs The Superintendent Of Post Offices & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0561
Tribunals and Commissions08 Oct 2021
S.S. Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0562
Railway Servants (Disciplinary and Appeal) Rules, 1968-Rule 25, 25(iv)Cr.P.C.-Section 125IPC-Section 494
Tribunals and Commissions08 Oct 2021
P.S. Gopi & Anr. Vs State Of Kerala & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0563
Tribunals and Commissions08 Oct 2021
Dinesh Kumar Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0564
Tribunals and Commissions08 Oct 2021
Dr Santosh Kumar Tiwari Vs Shri Raj Kumar, IAS & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0565
IPC-Section 120-B, 420, 467PC Act, 1988-Section 13(2) read with 13(1)(d)
Tribunals and Commissions08 Oct 2021Dismissed
N M Mathai Vs Superintendent Of Post offices & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0019
Tribunals and Commissions08 Oct 2021Disposed Of
Dr. G K Swamy Vs National Ayurveda Research Institute For Panchakarma & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0017
Tribunals and Commissions08 Oct 2021Dismissed
Rajeev Kumar Saxena Vs Union Of India Through Secretary, Ministry Of Communication Govt. Of India, Dak Bhawan, New Delhi & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0016
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions08 Oct 2021Dismissed
K.P Kanchan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0015
Tribunals and Commissions08 Oct 2021Dismissed
Deep Chand Kushwaha Vs Commissioner Kendriya Vidyalaya Sangathan 18 Institutional Area, Saheed Jeet Singh Marg, New Delhi 110016 & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0014
Tribunals and Commissions07 Oct 2021
Santra Devi Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0566
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311 (2) (b)IPC-Sections 302
Tribunals and Commissions07 Oct 2021
Sakendra Paswan & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0567