COURT ARCHIVE

Central Administrative Tribunal judgments, 2021

1,586 judgments · page 11 of 80

Tribunals and Commissions07 Oct 2021Allowed

Santra Devi Vs GNCT Of Delhi And Others

Central Administrative Tribunal · (2021) 10 CAT CK 0008

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 302Indian Arms Act, 1959 — Section 25, 54, 59
Tribunals and Commissions04 Oct 2021

Krishan Kumar Vs Commissioner Of Police & Anr.

Central Administrative Tribunal · (2021) 10 CAT CK 0575

Administrative Tribunals Act, 1985-Section 19IPC-Sections 323, 452, 506Juvenile Justice (Care and Protection of Children) Act, 2000-Section 2(i), (k), (l), 3, 19, 20
Tribunals and Commissions04 Oct 2021Partly Allowed

Krishan Kumar Vs Commissioner Of Police & Others

Central Administrative Tribunal · (2021) 10 CAT CK 0004

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 323, 452, 506Juvenile Justice Act, 2000 — Section 2(h), 2(i), 2(k), 2(l), 3, 19, 20