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Tribunals and CommissionsDivision Bench(2021) 10 CAT CK 0574

T. Ramachandran & Anr. vs Ajay Kumar Bhalla & Ors.

Central Administrative Tribunal, Ernakulam · Decided on 4 October 2021

HON’BLE JUDGES
P. Madhavan, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
CP(C)/180/00021/2021 in OA 180/00213/2020

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Judgment

1 paragraphs · 54 words

P.Madhavan, Judicial Member Learned counsel for the petitioner is represented by junior counsel. Counsels for the respondents are present. Counsel for the contempt respondents submits that entire selection process is over and notification is already issued. There is no purpose in continuing with the C.P(C). Hence, C.P(C) is closed. Notice, if any, stands discharged.