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Judgment
5 paragraphs · 84 words
ORDER
HON'BLE MR. TARUN SHRIDHAR, MEMBER (A) Heard Shri Suresh Kumar Maurya holding brief of Shri Anil Kumar Singh, learned counsel for the applicant and Shri Arvind Singh, learned counsel for the respondents.
2.
Learned counsel for the applicants submits that the applicant does not want to press this O.A. and the same may be dismissed as withdrawn.
3.
Learned counsel for the respondents has no objection against the aforesaid prayer.
4.
Accordingly, the OA is dismissed as withdrawn. No order as to costs.