Tribunals and Commissions01 Oct 2021
Unnikrishnan C Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0580
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 12 of 80
Tribunals and Commissions01 Oct 2021
Balakrishnan P.M Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0581
Tribunals and Commissions01 Oct 2021Disposed Of
Unnikrishnan C Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0001
Tribunals and Commissions30 Sept 2021
Neelam Rani Vs Deputy Secretary & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0615
CPC-Order XLVII Rule 1, Section 114, 47 Rule 1
Tribunals and Commissions30 Sept 2021Dismissed
Neelam Rani Vs Deputy Secretary, Through Secretary, DSSSB, GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0035
Code Of Civil Procedure 1908 — Order 47 Rule 1
Tribunals and Commissions29 Sept 2021
Patil Hari Balavant Vs The General Manager & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0616
Tribunals and Commissions29 Sept 2021
Patil Hari Balavant Vs General Manager, Southern Railway & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0033
Tribunals and Commissions28 Sept 2021
K. Ramabhadran & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0617
Constitution of India-Article 309, 148 (Clause 5), 14 and 16CCS (Revised Pay) Rules 2008-Section 1, Part-A of the 1st Schedule
Tribunals and Commissions28 Sept 2021
D. Mohamed Manikfan Vs The Administrator, Union Territory Of Lakshadweep & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0618
Tribunals and Commissions28 Sept 2021
Davender Pal Makkar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0619
Administrative Tribunals Act, 1985-Section 19DRDO, Ministry of Defence (Civil Works Officers Cadre) Recruitment Rules, 2000DRDO Service Rules, 1979
Tribunals and Commissions28 Sept 2021Allowed
K. Ramabhadran & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0032
Constitution Of India, 1949 — Article 14, 16, 148, 309
Tribunals and Commissions28 Sept 2021Disposed Of
D Mohamed Manikfan vs Vs Administrator Union & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0031
Tribunals and Commissions28 Sept 2021Dismissed
Davender Pal Makkar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions27 Sept 2021
Laxman Ram Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0620
Tribunals and Commissions27 Sept 2021Disposed Of
Laxman Ram Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0029
Tribunals and Commissions24 Sept 2021
Jamil Ahmed Ansari & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0621
Constitution of India-Articles 14, 16
Tribunals and Commissions24 Sept 2021Allowed
Jamil Ahmed Anssari & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0022
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions23 Sept 2021
Petrishia Thomas Vs The Chairman-Cum-Managing Director & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0622
Tribunals and Commissions23 Sept 2021
M.R. Rajeev Nair Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0623
Tribunals and Commissions23 Sept 2021
Namita Datta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0624
Administrative Tribunals Act, 1985-Section 19All India Service (DCV) Rule, 1958-Rule 5 (1) provisoAll India Service (Leave) Rules, 1955-Rule 7 (2)