Tribunals and Commissions17 Sept 2021
D.K. Gupta Vs Union Of India
Central Administrative Tribunal · (2021) 09 CAT CK 0640
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 14 of 80
Tribunals and Commissions17 Sept 2021Disposed Of
Rohit Sonkar Vs India Trade Promotion Organization & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0019
Code Of Criminal Procedure, 1973 — Section 173
Tribunals and Commissions17 Sept 2021Disposed Of
S. Chandran Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0017
Tribunals and Commissions16 Sept 2021
Kailash Chand Mittal Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0641
Tribunals and Commissions16 Sept 2021
Manjula Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0642
Tribunals and Commissions16 Sept 2021
Samar Bahadur Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0643
Tribunals and Commissions16 Sept 2021
Naresh Chand Goyal Vs Chairman Railway Board & CEO
Central Administrative Tribunal · (2021) 09 CAT CK 0644
Tribunals and Commissions16 Sept 2021Disposed Of
Kailash Chand Mittal Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0012
Tribunals and Commissions14 Sept 2021
Arti Narang Vs The State & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0645
Tribunals and Commissions14 Sept 2021
Krishna Kant Mishra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0646
Tribunals and Commissions14 Sept 2021
Dr. Sumit Gulla Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0647
Tribunals and Commissions14 Sept 2021
Sh. Chander Bhan Mishra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0648
Tribunals and Commissions14 Sept 2021Disposed Of
Arti Narang Vs State (Govt. Of NCT Of Delhi) & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0015
Tribunals and Commissions14 Sept 2021Disposed Of
Dr. Sumit Gulla Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0013
Tribunals and Commissions10 Sept 2021
Batuk Savasadia Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0649
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2021
Anish C. Janan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0650
Tribunals and Commissions10 Sept 2021
V.C.Abdul Basheer Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0651
SRO 308 of 1978
Tribunals and Commissions10 Sept 2021
M.V. Ramanarayanan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0652
Indian Railway Establishment Code (Vol. I)-Rules 1643
Tribunals and Commissions10 Sept 2021Disposed Of
V.C. Abdul Basheer Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0011
Tribunals and Commissions10 Sept 2021Disposed Of
M. V. Ramanarayanan Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0010