Tribunals and CommissionsDivision Bench(2021) 09 CAT CK 0640

D.K. Gupta vs Union Of India

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 17 September 2021

HON’BLE JUDGES
A.K. Bishnoi, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
C.P. No. 243/2021 in O.A. No. 4165/2015

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Judgment

3 paragraphs · 37 words

Hon’ble Mr. R.N. Singh, Member (J) :

At the outset, petitioner who appears in person, submits that for the time being he is not pressing the present CP.

2.

Accordingly, the CP is dismissed as not pressed.