Tribunals and Commissions02 Sept 2021
T.K. Sayedali Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0669
CCS (RP) Rules
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 16 of 80
Tribunals and Commissions02 Sept 2021
Mini Abraham & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0670
Tribunals and Commissions02 Sept 2021
Pinkesh Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0671
RTI Act
Tribunals and Commissions02 Sept 2021
Km Bani Biswas Vs General Manager, N E Rly & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0672
Tribunals and Commissions02 Sept 2021
Smt Santosh Sharma Vs Shri Dharmendera & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0673
Tribunals and Commissions02 Sept 2021
Sh. Jogender Singh Lather Vs Sh. Vijay Dev & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0674
Tribunals and Commissions02 Sept 2021
Varun Gaba Vs CBSE & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0675
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Sept 2021
Ms. Komal Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0676
Tribunals and Commissions01 Sept 2021
Ravindra Nath Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0677
Tribunals and Commissions01 Sept 2021
Indian Railways Medical Laboratory Technologists Association & Anr. Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0678
Tribunals and Commissions01 Sept 2021
Shri Gopal Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 09 CAT CK 0679
Tribunals and Commissions01 Sept 2021
Kishan Lal Vs Udit Prakash Rai & Anr.
Central Administrative Tribunal · (2021) 09 CAT CK 0680
Tribunals and Commissions01 Sept 2021
Ramesh Chandra Gupta Vs Ashutosh Gangal & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0681
Tribunals and Commissions01 Sept 2021
C Muralidharan Nair Vs M/O Defence
Central Administrative Tribunal · (2021) 09 CAT CK 0682
Constitution of India-Article 14
Tribunals and Commissions01 Sept 2021
K.Sudheendran Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0683
Constitution of India-Article 14
Tribunals and Commissions01 Sept 2021
Sheela Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0684
Tribunals and Commissions01 Sept 2021
Sohan Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0685
Tribunals and Commissions01 Sept 2021
Rekha Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 09 CAT CK 0686
Tribunals and Commissions01 Sept 2021Disposed Of
Gopal Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 09 CAT CK 0004
Tribunals and Commissions01 Sept 2021Disposed Of
Komal Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0003