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Judgment
2 paragraphs · 51 words
Hon’ble Mr. R. N. Singh, Member (J):
At the outset, Sh. Yogesh Sharma, learned counsel for the petitioner submits that the directions of this Tribunal have already been implemented. In view of the submissions of Sh. Yogesh Sharma, learned counsel for the petitioner, the Contempt Petition is closed. Notices are discharged.
